← All Benches
ITAT Hyderabad Bench
10,989 judgments
GANGADHAR SIRPA,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD
ITA 1323/HYD/2019[2014-15]Status: Disposed16/7/2021AY 2014-15
DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD vs GLOBAL ALUMINIUM PVT. LTD., SECUNDERABAD, SECUNDERABAD
ITA 968/HYD/2017[2012-13]Status: Disposed16/7/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GLOBAL ALUMINIUM PRIVATE LIMITED, SECUNDERABAD
ITA 1374/HYD/2017[2013-14]Status: Disposed16/7/2021AY 2013-14
NIDUMUSILI VENUGOPAL REDDY, NELLORE.,HYDERABAD vs DCIT, CIRCLE-1, NELLORE, NELLORE
ITA 361/HYD/2016[2009-10]Status: Disposed16/7/2021AY 2009-10
DR. K. RAGHOTHAM REDDY, WARANGAL,HYDERABAD vs ITO, WARD-3, WARANGAL, WARANGAL
ITA 1257/HYD/2016[2003-04]Status: Disposed16/7/2021AY 2003-04
SUBHASH KUMAR KEDIA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(1), HYDERABAD
ITA 706/HYD/2020[2014-15]Status: Disposed13/7/2021AY 2014-15
INCOME TAX OFFICER, WARD-2(1), HYDERABAD vs GAIAN SOLUTIONS INDIA PRIVATE LIMITED, HYDERABAD
ITA 569/HYD/2020[2015-16]Status: Disposed13/7/2021AY 2015-16
SPR PUBLICATIONS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 475/HYD/2020[2016-17]Status: Disposed13/7/2021AY 2016-17
SRI MANIKYA VARADARAJA SWAMY TEMPLE,CHITTOOR vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 787/HYD/2019[0]Status: Disposed12/7/2021
ICON COMMODITIES PRIVATE LIMITED (EARLIER KNOWN AS GANGA EXIM PVT LTD),HYDERABAD vs INCOME TAX OFFICER, WARD-2(2), HYDERABAD
ITA 195/HYD/2019[2008-09]Status: Disposed12/7/2021AY 2008-09
VIBHA AGROTECH LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 1900/HYD/2019[2010-11]Status: Disposed12/7/2021AY 2010-11
VISWA EDUCATIONAL SOCIETY,KURNOOL vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1720/HYD/2019[NA]Status: Disposed12/7/2021
SRI BALAJI EDUCATIONAL RURAL AND URBAN DEVELOPMENTS SOCIETY,KURNOOL vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1719/HYD/2019[NA]Status: Disposed12/7/2021
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD vs RAKESH RAO KONDRELLA, SECUNDERABAD
ITA 1130/HYD/2019[2008-09]Status: Disposed12/7/2021AY 2008-09
YETURU BIO TECH LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(OSD), WARD-17(4), HYDERABAD
ITA 549/HYD/2018[2014-15]Status: Disposed12/7/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs M/S OPTISERU MUSKAN SERVICE PRIVATE LIMITED, HYDERABAD
ITA 2117/HYD/2018[2005-06]Status: Disposed12/7/2021AY 2005-06
NEULAND LABORATORIES LIMITED, HYDERABAD,SECUNDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 823/HYD/2017[2012-13]Status: Disposed12/7/2021AY 2012-13
DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD vs VIBHA AGROTECH LIMITED, HYDERABAD, HYDERABAD
ITA 592/HYD/2017[2012-13]Status: Disposed12/7/2021AY 2012-13
DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD vs VIBHA AGROTECH LIMITED, HYDERABAD, HYDERABAD
ITA 591/HYD/2017[2009-10]Status: Disposed12/7/2021AY 2009-10
DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD vs SRI VASAVI INDUSTRIES LIMITED, HYDERABAD, HYDERABAD
ITA 376/HYD/2017[2003-04]Status: Disposed12/7/2021AY 2003-04
