← All Benches
ITAT Hyderabad Bench
10,990 judgments
ROHIT GOYAL (HUF),ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD
ITA 2395/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
RAGHUNATH MITTAL (HUF),ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD
ITA 2394/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
DHIRAJ KUMAR KHETAN,ADILABAD vs INCOME TAX OFFICER, WARD-1, NIZAMBAD
ITA 2393/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
VIKRANT KUMAR KHETAN,ADILABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, NIZAMBAD
ITA 2392/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
MAHESH KUMAR KHETAN,ADILABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, NIZAMBAD
ITA 2391/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
NEULAND LABORATORIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1936/HYD/2018[2012-13]Status: Disposed23/7/2021AY 2012-13
ACI INFOCOM LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1416/HYD/2017[2002-03]Status: Disposed23/7/2021AY 2002-03
ITO, WARD-9(4), HYD, HYDERABAD vs KRISHNA CHIGULLAPALLY, HYD, HYDERABAD
ITA 909/HYD/2016[2008-09]Status: Disposed23/7/2021AY 2008-09
ITO, WARD-9(4), HYD, HYDERABAD vs SIMMAIAH CHIGULLAPALLY, HYD, HYDERABAD
ITA 908/HYD/2016[2008-09]Status: Disposed23/7/2021AY 2008-09
ITO, WARD-9(4), HYD, HYDERABAD vs HARINATH CHIGULLAPALLY, HYD, HYDERABAD
ITA 907/HYD/2016[2008-09]Status: Disposed23/7/2021AY 2008-09
ITO, WARD-9(4), HYD, HYDERABAD vs RAMESH CHIGULLAPALLY, HYD, HYDERABAD
ITA 906/HYD/2016[2008-09]Status: Disposed23/7/2021AY 2008-09
ITO, WARD-9(4), HYD, HYDERABAD vs LOKESH CHIGULLAPALLY, HYD, HYDERABAD
ITA 905/HYD/2016[2008-09]Status: Disposed23/7/2021AY 2008-09
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs BLEND COLOURS PRIVATE LIMITED, HYDERABAD
ITA 1185/HYD/2019[2015-16]Status: Disposed22/7/2021AY 2015-16
BLEND COLOURS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1137/HYD/2019[2015-16]Status: Disposed22/7/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NAVA BHARAT VENTURES LIMITED, HYDERABAD
ITA 634/HYD/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
KRISHNAPATNAM PORT COMPANY LTD., HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD
ITA 901/HYD/2017[2012-13]Status: Disposed22/7/2021AY 2012-13
KRISHNAPATNAM PORT COMPANY LTD., HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD
ITA 899/HYD/2017[2010-11]Status: Disposed22/7/2021AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs ICOMM TELE LIMITED, HYERABAD
ITA 1281/HYD/2017[2009-10]Status: Disposed22/7/2021AY 2009-10
KRISHNAPATNAM PORT COMPANY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 1085/HYD/2017[2012-13]Status: Disposed22/7/2021AY 2012-13
ICOMM TELE LIMITED,HYERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1041/HYD/2017[2005-06]Status: Disposed22/7/2021AY 2005-06
