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ITAT Hyderabad Bench

10,990 judgments

GVK INDUSTRIES LIMITED, SEC'BAD,SECUNDERABAD vs ACIT,CIRCLE-2(2) HYDERABAD, HYDERABAD

ITA 1480/HYD/2016[2012-13]Status: Disposed29/7/2021AY 2012-13

TEEGALA MANJULATHA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD

ITA 547/HYD/2020[2010-11]Status: Disposed28/7/2021AY 2010-11

INCOME TAX OFFICER, WARD-11(5), HYDERABAD vs NAGARJUNA HOMES, HYDERABAD

ITA 42/HYD/2020[2017-18]Status: Disposed28/7/2021AY 2017-18

DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs THE ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION LIMITED, HYDERABAD

ITA 378/HYD/2020[2014-15]Status: Disposed28/7/2021AY 2014-15

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs MUSADDILAL PROJECTS LIMITED, HYDERABAD

ITA 383/HYD/2018[2014-15]Status: Disposed28/7/2021AY 2014-15

HYDERABAD TITANS ROUND TABLE CHARITABLE TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD

ITA 383/HYD/2020[NA]Status: Disposed27/7/2021

GSRVPL-RVNIPL-JV,HYDERABAD vs INCOME TAX OFFICER, WARD-6(3), HYDERABAD

ITA 235/HYD/2020[2015-16]Status: Disposed26/7/2021AY 2015-16

RUPA RANI MAHANKALI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD

ITA 184/HYD/2020[2008-09]Status: Disposed26/7/2021AY 2008-09

NIRMALA LOGISTICS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD

ITA 1817/HYD/2019[2011-12]Status: Disposed26/7/2021AY 2011-12

VENKATA NAGARAJU DASAM,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD

ITA 117/HYD/2019[2014-15]Status: Disposed26/7/2021AY 2014-15

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs KRISHNAIAH BOLLINENI, HYDERABAD

ITA 192/HYD/2018[2014-15]Status: Disposed26/7/2021AY 2014-15

CHURCH OF CHRIST,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS-4, HYDERABAD

ITA 1688/HYD/2017[2012-13]Status: Disposed26/7/2021AY 2012-13

INCOME TAX OFFICER, WARD-16(3), HYDERABAD vs MAITHILI FINANCIALS PRIVATE LIMITED, HYDERABAD

ITA 1656/HYD/2017[2013-14]Status: Disposed26/7/2021AY 2013-14

M BAL REDDY, HYD,HYDERABAD vs ITO, WARD-16(1), HYD, HYDERABAD

ITA 695/HYD/2016[2005-06]Status: Disposed26/7/2021AY 2005-06

DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KAKATIYA CEMENTS SUGAR & INDUSTRIES LIMITED, HYDERABAD

ITA 268/HYD/2019[2014-15]Status: Disposed23/7/2021AY 2014-15

RAJIV KUMAR MITTAL (HUF),ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD

ITA 2400/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15

RAJIV KUMAR MITTAL,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD

ITA 2399/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15

SANJEEV MITTAL (HUF),ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD

ITA 2398/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15

AARTI MITTAL,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD

ITA 2397/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15

JYOTHI AGARWAL,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD

ITA 2396/HYD/2018[2014-15]Status: Disposed23/7/2021AY 2014-15