← All Benches
ITAT Hyderabad Bench
10,990 judgments
ARUN GUPTA, HYD,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 525/HYD/2016[2008-09]Status: Disposed16/8/2021AY 2008-09
TALLURI SRINIVASULU,NELLORE vs INCOME TAX OFFICER,WARD -1, NELLORE
ITA 161/HYD/2021[2016-17]Status: Disposed11/8/2021AY 2016-17
KAIRE MADHUSUDHAN GOUD,NIZAMABAD vs INCOME TAX OFFICER, WARD-3, NIZAMABAD
ITA 1805/HYD/2019[2013-14]Status: Disposed11/8/2021AY 2013-14
INCOME TAX OFFICER, WARD-1, SURYAPET vs BHAGWATI SALES CORPORATION, BHONGIRI
ITA 1625/HYD/2019[2013-14]Status: Disposed11/8/2021AY 2013-14
RAKESH AGARWAL HUF,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 911/HYD/2019[2015-16]Status: Disposed6/8/2021AY 2015-16
VIDYADHAR AGARWAL HUF,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 910/HYD/2019[2015-16]Status: Disposed6/8/2021AY 2015-16
VISHWAS AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 909/HYD/2019[2015-16]Status: Disposed6/8/2021AY 2015-16
NAVANEETH REDDY, ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD
ITA 965/HYD/2018[2014-15]Status: Disposed6/8/2021AY 2014-15
RAGURAM GARIKAPATI BY GPA SMT.G.PRAMEELA DEVI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-I, HYDERABAD
ITA 2129/HYD/2018[2014-15]Status: Disposed6/8/2021AY 2014-15
RAGURAM GARIKAPATI BY GPA SMT.G.PRAMEELA DEVI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-I, HYDERABAD
ITA 2128/HYD/2018[2013-14]Status: Disposed6/8/2021AY 2013-14
RAGURAM GARIKAPATI BY GPA SMT.G.PRAMEELA DEVI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-I, HYDERABAD
ITA 2127/HYD/2018[2009-10]Status: Disposed6/8/2021AY 2009-10
SANTOSH AGARWAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1360/HYD/2018[2015-16]Status: Disposed6/8/2021AY 2015-16
RAKESH AGARWAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1359/HYD/2018[2015-16]Status: Disposed6/8/2021AY 2015-16
ANITA AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1358/HYD/2018[2015-16]Status: Disposed6/8/2021AY 2015-16
ARUN KUMAR AGARWAL, SECUNDERABAD,SECUNDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 1658/HYD/2016[2012-13]Status: Disposed6/8/2021AY 2012-13
ARUN KUMAR AGARWAL, SECUNDERABAD,SECUNDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 1657/HYD/2016[2011-12]Status: Disposed6/8/2021AY 2011-12
LATE SMT.SHAKUNTALA AGARWAL LEGAL HEIR BY RAKESH AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 908/HYD/2019[2015-16]Status: Disposed29/7/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs WATERLIFE INDIA PRIVATE LIMITED, HYDERABAD
ITA 907/HYD/2018[2013-14]Status: Disposed29/7/2021AY 2013-14
STRUCTURAL SOLUTIONS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 2205/HYD/2018[2012-13]Status: Disposed29/7/2021AY 2012-13
DOLPHIN HOTELS LIMITED, R.R.DIST,R.R.DIST vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 540/HYD/2017[2009-10]Status: Disposed29/7/2021AY 2009-10