← All Benches
ITAT Hyderabad Bench
10,990 judgments
P. JANARDHAN REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 384/HYD/2016[1990-91 to 1999-2000]Status: Disposed27/8/2021
P. JANARDHAN REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 383/HYD/2016[1999-2000]Status: Disposed27/8/2021AY 1999-2000
P. SRINIVASA REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 382/HYD/2016[1999-2000]Status: Disposed27/8/2021AY 1999-2000
P. SRINIVASA REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 381/HYD/2016[1990-91 to 1999-2000]Status: Disposed27/8/2021
P. DHARMA REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 380/HYD/2016[1990-91 to 1999-2000]Status: Disposed27/8/2021
P. DHARMA REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 379/HYD/2016[1999-2000]Status: Disposed27/8/2021AY 1999-2000
P. RANGAREDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 378/HYD/2016[1999-2000]Status: Disposed27/8/2021AY 1999-2000
P. RANGAREDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 377/HYD/2016[1990-91 to 1999-2000]Status: Disposed27/8/2021
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR vs AMELINANE RAVINDRA CHOWDARY, ANANTAPUR
ITA 777/HYD/2018[2013-14]Status: Disposed26/8/2021AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR vs AMELINANE RAVINDRA CHOWDARY, ANANTAPUR
ITA 776/HYD/2018[2012-13]Status: Disposed26/8/2021AY 2012-13
INCOME TAX OFFICER, WARD-17(3), HYDERABAD vs VALUE PHARMA RETAIL(HYD) PRIVATE LIMITED, HYDERABAD
ITA 2056/HYD/2018[2015-16]Status: Disposed26/8/2021AY 2015-16
RAJESWARI FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1999/HYD/2018[0]Status: Disposed26/8/2021
KASU ANJI REDDY,RANGA REDDY vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 686/HYD/2019[2015-16]Status: Disposed25/8/2021AY 2015-16
INCOME TAX OFFICER, WARD-16(2), HYDERABAD vs PADMASRI TOWNSHIPS PRIVATE LIMITED, HYDERABAD
ITA 1658/HYD/2019[2014-15]Status: Disposed25/8/2021AY 2014-15
NEETHA PULASANI,RANGA REDDY vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1033/HYD/2019[2015-16]Status: Disposed25/8/2021AY 2015-16
MOHAN LAL KANKTEKAR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 1023/HYD/2019[2011-12]Status: Disposed25/8/2021AY 2011-12
KONARK REFRIGERATION INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 985/HYD/2018[2014-15]Status: Disposed25/8/2021AY 2014-15
NET CRACKER TECHNOLOGY SOLUTIONS (INDIA) PRIVATE LIMITED (FORMERLY CONVERGYS INFORMATION MANAGEMENT INDIA PRIVATE LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 568/HYD/2018[2007-08]Status: Disposed25/8/2021AY 2007-08
USHA SANGHI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2194/HYD/2018[2010-11]Status: Disposed25/8/2021AY 2010-11
DEVENDER SANGHI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2193/HYD/2018[2010-11]Status: Disposed25/8/2021AY 2010-11