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ITAT Hyderabad Bench
10,990 judgments
SAVITA SANGHI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2192/HYD/2018[2010-11]Status: Disposed25/8/2021AY 2010-11
BHUPENDER SANGHI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2191/HYD/2018[2010-11]Status: Disposed25/8/2021AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs NIMMAGADDA PRASAD, SECUNDERABAD
ITA 2157/HYD/2018[2014-15]Status: Disposed25/8/2021AY 2014-15
VENKATESH GRANITES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 1278/HYD/2018[2014-15]Status: Disposed25/8/2021AY 2014-15
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE -1(2), HYDERABAD vs SRI VENKATESH GRANITES PRIVATE LIMITED, HYDERABAD
ITA 1251/HYD/2018[2014-15]Status: Disposed25/8/2021AY 2014-15
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE -1(2), HYDERABAD vs SRI VENKATESH GRANITES PRIVATE LIMITED, HYDERABAD
ITA 1250/HYD/2018[2014-15]Status: Disposed25/8/2021AY 2014-15
RADHA VELAGAPUDI,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1067/HYD/2018[2014-15]Status: Disposed25/8/2021AY 2014-15
CYIENT LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1923/HYD/2017[2013-14]Status: Disposed25/8/2021AY 2013-14
CAMILLO JOSEPH LEMOS,HYDERABAD vs INCOME TAX OFFICER (INTERNATIONAL TAXATION)-I, HYDERABAD
ITA 1877/HYD/2017[2012-13]Status: Disposed25/8/2021AY 2012-13
CHERUKURI RATNA KUMARI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 1849/HYD/2017[2010-11]Status: Disposed25/8/2021AY 2010-11
VENKATA SAI BUILDERS,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 335/HYD/2020[2009-10]Status: Disposed25/8/2021AY 2009-10
BHASKARA KAMESWARI TENNETI,HYDERBAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERBAD
ITA 989/HYD/2019[2015-16]Status: Disposed25/8/2021AY 2015-16
KAVITHA NAIR FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 413/HYD/2020[NA]Status: Disposed24/8/2021
APF ESTATES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 408/HYD/2020[2009-10]Status: Disposed24/8/2021AY 2009-10
KOKA SAI SUJATHA,SECUNDRABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 977/HYD/2019[2012-13]Status: Disposed24/8/2021AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD vs KRISHNA NAMALA, HYDERABAD
ITA 971/HYD/2019[2015-16]Status: Disposed24/8/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs LENA PRASAD RAO PATTA, HYDERABAD
ITA 849/HYD/2019[2013-14]Status: Disposed24/8/2021AY 2013-14
INCOME TAX OFFICER, WARD-7(1), HYDERABAD vs AYESHA MEGDLENE KOMANAPALLI, HYDERABAD
ITA 848/HYD/2019[2013-14]Status: Disposed24/8/2021AY 2013-14
JWT MINDSET ADVERTISING PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERBAD
ITA 1895/HYD/2019[2016-17]Status: Disposed24/8/2021AY 2016-17
S&P CAPITAL IQ (INDIA)PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-3(1), HYDERABAD
ITA 1559/HYD/2019[2015-16]Status: Disposed24/8/2021AY 2015-16
