← All Benches
ITAT Hyderabad Bench
10,990 judgments
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs DIVI'S LABORATORIES LIMITED, HYDERABAD
ITA 238/HYD/2020[2013-14]Status: Disposed27/8/2021AY 2013-14
SUPREME BATTERIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 149/HYD/2020[2012-13]Status: Disposed27/8/2021AY 2012-13
SUNANDA YARRAGUNTLA,KADAPA vs INCOME TAX OFFICER, WARD-1, KADAPA
ITA 138/HYD/2020[2014-15]Status: Disposed27/8/2021AY 2014-15
MEDIGENE PHARMA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(3), HYDERABAD
ITA 38/HYD/2019[2012-13]Status: Disposed27/8/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KAPSTON FACILITIES MANAGEMENT LIMITED, HYDERABAD
ITA 1710/HYD/2019[2017-18]Status: Disposed27/8/2021AY 2017-18
NARESH REDDY SINGIREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1516/HYD/2019[2013-14]Status: Disposed27/8/2021AY 2013-14
SAHAJ SEVA SAMSTHAN,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS)-1, HYDERABAD
ITA 1368/HYD/2019[2015-16]Status: Disposed27/8/2021AY 2015-16
SAHAJ SEVA SAMSTHAN,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1367/HYD/2019[2015-16]Status: Disposed27/8/2021AY 2015-16
MANDAVA HOLDINGS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 971/HYD/2018[2013-14]Status: Disposed27/8/2021AY 2013-14
SRINITHYA EXPORTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD
ITA 1872/HYD/2018[2014-15]Status: Disposed27/8/2021AY 2014-15
LATE LAXMANJI DANDOTIKAR REP. BY L/R BAJRANG DANDOTIKAR,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 151/HYD/2018[2009-10]Status: Disposed27/8/2021AY 2009-10
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED (FORMERLY KNOWN AS IGATE GLOBAL SOLUTIONS LIMITED), M/S IGATE INFORMATION SERVICES PRIVATE LIMITED MERGED WITH IGATE GLOBAL SOLUTIONS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
ITA 1308/HYD/2018[2008-09]Status: Disposed27/8/2021AY 2008-09
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs ZELAN PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 1207/HYD/2018[2013-14]Status: Disposed27/8/2021AY 2013-14
CHANDRALOK HOTELS LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 300/HYD/2017[2011-12]Status: Disposed27/8/2021AY 2011-12
HUSSAIN GOUD KOWKUNTLA,RR DIST vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 1814/HYD/2017[2014-15]Status: Disposed27/8/2021AY 2014-15
P.SUDHAKAR REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 391/HYD/2016[1999-2000]Status: Disposed27/8/2021AY 1999-2000
P.NARASIMHA REDDY (HUF) LATE, L/R. P.SUDHAKAR REDDY, HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 390/HYD/2016[1990-91 to 1999-2000]Status: Disposed27/8/2021
P.NARASIMHA REDDY (HUF) LATE, L/R. P.SUDHAKAR REDDY, HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 389/HYD/2016[1999-2000]Status: Disposed27/8/2021AY 1999-2000
P.SUDHAKAR REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 388/HYD/2016[1990-91 to 1999-2000]Status: Disposed27/8/2021
P. RAVINDER REDDY (HUF), HYD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 385/HYD/2016[1990-91 to 1999-2000]Status: Disposed27/8/2021
