← All Benches
ITAT Hyderabad Bench
10,990 judgments
KUSHAL DAS DAYARAM MANGHANANI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 1193/HYD/2019[2014-15]Status: Disposed30/8/2021AY 2014-15
PRAMOD KUMAR,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 973/HYD/2018[2013-14]Status: Disposed30/8/2021AY 2013-14
PARNEET KAUR BAGGA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6(1), HYDERABAD
ITA 71/HYD/2018[2005-06]Status: Disposed30/8/2021AY 2005-06
CHANDANA CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 377/HYD/2018[2009-10]Status: Disposed30/8/2021AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs AQUAMALL WATER SOLUTIONS LIMITED, HYDERABAD
ITA 2302/HYD/2018[2015-16]Status: Disposed30/8/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs AQUAMALL WATER SOLUTIONS LIMITED, HYDERABAD
ITA 2301/HYD/2018[2014-15]Status: Disposed30/8/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs LANCO HYDRA POWER LIMITED, HYDERABAD
ITA 2291/HYD/2018[2014-15]Status: Disposed30/8/2021AY 2014-15
BBR PROJECTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 2173/HYD/2018[2014-15]Status: Disposed30/8/2021AY 2014-15
KONDA LAXMAIAH,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 2036/HYD/2018[2007-08]Status: Disposed30/8/2021AY 2007-08
INCOME TAX OFFICER (TDS), WARD-2(2), HYDERABAD vs M/S SREE KTM TRUST, HYDERABAD
ITA 2079/HYD/2017[2014-15]Status: Disposed30/8/2021AY 2014-15
INCOME TAX OFFICER (TDS), WARD-2(2), HYDERABAD vs M/S SREE KTM TRUST, HYDERABAD
ITA 2078/HYD/2017[2013-14]Status: Disposed30/8/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)., HYDERABAD vs KSK ENERGY COMPANY PRIVATE LIMITED, HYDERABAD
ITA 1663/HYD/2017[2014-15]Status: Disposed30/8/2021AY 2014-15
KALAWATHI BAGAYATH,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1280/HYD/2017[2012-13]Status: Disposed30/8/2021AY 2012-13
KALAWATHI BAGAYATH,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1279/HYD/2017[2012-13]Status: Disposed30/8/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)., HYDERABAD vs KSK ENERGY COMPANY PRIVATE LIMITED, HYDERABAD
ITA 1121/HYD/2017[2013-14]Status: Disposed30/8/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)., HYDERABAD vs KSK ENERGY COMPANY PRIVATE LIMITED., HYDERABAD
ITA 1120/HYD/2017[2011-12]Status: Disposed30/8/2021AY 2011-12
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs KSK ENERGY COMPANY PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 1745/HYD/2016[2010-11]Status: Disposed30/8/2021AY 2010-11
MALLESH YADAV POTHRABOINA,HYDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 97/HYD/2021[2015-16]Status: Disposed27/8/2021AY 2015-16
SANZYME PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 542/HYD/2020[2018-19]Status: Disposed27/8/2021AY 2018-19
RHEUMATOLOGY ASSOCIATION HYDERABAD CHAPTER,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 482/HYD/2020[NA]Status: Disposed27/8/2021
