← All Benches
ITAT Hyderabad Bench
10,990 judgments
M/S. SYNERGIES CASTINGS LIMITED,HYDERABAD vs ACIT, CIRCLE -3(2), HYDERABAD
ITA 285/HYD/2021[2016-17]Status: Disposed23/9/2021AY 2016-17
RISHABH PHENOLICS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 718/HYD/2020[2013-14]Status: Disposed23/9/2021AY 2013-14
SANZYME BIOLOGICAL PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 587/HYD/2020[2019-20]Status: Disposed23/9/2021AY 2019-20
SANZYME BIOLOGICS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 586/HYD/2020[2018-19]Status: Disposed23/9/2021AY 2018-19
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs INVENTAA INDUSTRIES PRIVATE LIMITED, HYDERABAD
ITA 580/HYD/2020[2017-18]Status: Disposed23/9/2021AY 2017-18
SOCTRONICS TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 485/HYD/2020[2017-18]Status: Disposed23/9/2021AY 2017-18
ROCKWELL COLLINS (INDIA) ENTERPRISES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 326/HYD/2020[2010-11]Status: Disposed23/9/2021AY 2010-11
NARESH KUKKALA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1458/HYD/2019[2014-15]Status: Disposed23/9/2021AY 2014-15
PROGRESS SOFTWARE DEVELOPMENT PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2271/HYD/2017[2013-14]Status: Disposed23/9/2021AY 2013-14
ASST.COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD vs NALGONDA DIOCESE SOCIETY, NALGONDA
ITA 2063/HYD/2017[2011-12]Status: Disposed23/9/2021AY 2011-12
ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD vs GREEN FIRE AGRI COMMODITIES LTD., HYD, HYDERABAD
ITA 263/HYD/2015[2010-11]Status: Disposed22/9/2021AY 2010-11
VIVIMED LIFE SCIENCE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 606/HYD/2020[2018-19]Status: Disposed21/9/2021AY 2018-19
NARENDAR SRI RAM,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 582/HYD/2020[2009-10]Status: Disposed21/9/2021AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD vs DELOITTE AND TOUCHE ASSURANCE AND ENTERPRISES RISK SERVICES INDIA PRIVATE LIMITED, HYDERABAD
ITA 503/HYD/2020[2018-19]Status: Disposed21/9/2021AY 2018-19
CAUVERY IRON & STEEL INDIA LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD
ITA 288/HYD/2020[2011-12]Status: Disposed21/9/2021AY 2011-12
RAVINDAR REDDY PALLE,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 207/HYD/2020[2016-17]Status: Disposed21/9/2021AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PLR PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 615/HYD/2019[2013-14]Status: Disposed21/9/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NAVA BHARAT VENTURES LIMITED, HYDERABAD
ITA 11/HYD/2019[2012-13]Status: Disposed21/9/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MARGADARSI MARKETING PRIVATE LIMITED, HYDERABAD
ITA 813/HYD/2018[2014-15]Status: Disposed21/9/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD vs MAATHA PROJECTS LLP, HYDERABAD
ITA 2258/HYD/2018[2015-16]Status: Disposed21/9/2021AY 2015-16
