← All Benches
ITAT Hyderabad Bench
10,990 judgments
P AMRUTH PRASAD,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 936/HYD/2018[2008/09]Status: Disposed27/9/2021
C & K MANAGEMENT LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD
ITA 1918/HYD/2018[2013-14]Status: Disposed27/9/2021AY 2013-14
TMI E2E ACADEMY PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 1879/HYD/2018[2014-15]Status: Disposed27/9/2021AY 2014-15
INCOME TAX OFFICER, WARD-15(4), HYDERABAD vs ARUN KUMAR ETTA, HYDERABAD
ITA 1837/HYD/2017[2012-13]Status: Disposed27/9/2021AY 2012-13
DECCAN HEALTH CARE PRIVATE LIMITED,HYDERABAD vs ASST, COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1302/HYD/2017[2012-13]Status: Disposed27/9/2021AY 2012-13
DECCAN HEALTH CARE PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
ITA 1301/HYD/2017[2011-12]Status: Disposed27/9/2021AY 2011-12
SPANDANA SPHOORTY FINANCIAL LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(2), HYD, HYDERABAD
ITA 990/HYD/2016[2011-12]Status: Disposed27/9/2021AY 2011-12
TNS INDIA PRIVATE LIMITED, HYD,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 636/HYD/2016[2011-12]Status: Disposed27/9/2021AY 2011-12
DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD vs SPANDANA SPHOORTHY FINANCIAL LTD., HYD, HYDERABAD
ITA 1474/HYD/2016[2011-12]Status: Disposed27/9/2021AY 2011-12
K.B.ROLLING MILLS PRIVATE LIMITED,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 402/HYD/2020[2016-17]Status: Disposed24/9/2021AY 2016-17
K.B.ROLLING MILLS PRIVATE LIMITED,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 401/HYD/2020[2015-16]Status: Disposed24/9/2021AY 2015-16
K.B.ROLLING MILLS PRIVATE LIMITED,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 400/HYD/2020[2014-15]Status: Disposed24/9/2021AY 2014-15
K.B.ROLLING MILLS PRIVATE LIMITED,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 399/HYD/2020[2013-14]Status: Disposed24/9/2021AY 2013-14
K.B.ROLLING MILLS PRIVATE LIMITED,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 398/HYD/2020[2012-13]Status: Disposed24/9/2021AY 2012-13
K.B.ROLLING MILLS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 397/HYD/2020[2011-12]Status: Disposed24/9/2021AY 2011-12
K.B.ROLLING MILLS PRIVATE LIMITED,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 396/HYD/2020[2010-11]Status: Disposed24/9/2021AY 2010-11
SPLENDID METAL PRODUCTS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 1804/HYD/2019[2015-16]Status: Disposed24/9/2021AY 2015-16
GOKUL PRASAD PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD
ITA 2230/HYD/2018[2004-05]Status: Disposed24/9/2021AY 2004-05
ASIP PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1869/HYD/2018[2013-14]Status: Disposed24/9/2021AY 2013-14
ZUARI CEMENT LIMITED,KADAPA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), KADAPA
ITA 181/HYD/2018[2009-10]Status: Disposed24/9/2021AY 2009-10
