← All Benches
ITAT Hyderabad Bench
10,990 judgments
SANTOSH KANKANI,HYDERABAD vs INCOME TAX OFFICERS,WARD 7(2), HYDERABAD
ITA 342/HYD/2021[2018-19]Status: Disposed7/10/2021AY 2018-19
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD vs SMR BUILDERS PRIVATE LIMITED, HYDERABAD
ITA 444/HYD/2020[2014-15]Status: Disposed7/10/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD vs SMR BUILDERS PRIVATE LIMITED, HYDERABAD
ITA 443/HYD/2020[2013-14]Status: Disposed7/10/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CACHE PROPERTIES PRIVATE LIMITED, HYDERABAD
ITA 124/HYD/2020[2012-13]Status: Disposed7/10/2021AY 2012-13
KAKATIYA UNIVERSITY,WARANGAL vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1749/HYD/2019[NA]Status: Disposed7/10/2021
UNNIKRISHNAN BALAN,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1586/HYD/2019[2013-14]Status: Disposed7/10/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NOVA INTEGRATED SYSTEMS LIMITED, HYDERABAD
ITA 1414/HYD/2019[2016-17]Status: Disposed7/10/2021AY 2016-17
FLORENCE ESTATES AND CONSTRUCTIONS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
ITA 920/HYD/2018[2005-06]Status: Disposed7/10/2021AY 2005-06
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD vs NARAHARI GANTA, HYDERABAD
ITA 1085/HYD/2018[2014-15]Status: Disposed7/10/2021AY 2014-15
ACIT, CIRCLE-1, KADAPA, KADAPA vs A.C.CHENNA REDDY, MYLAVARAM, KADAPA
ITA 13/HYD/2017[2005-06]Status: Disposed7/10/2021AY 2005-06
SANDHYA HOTELS PVT. LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 461/HYD/2016[2006-07]Status: Disposed7/10/2021AY 2006-07
BODDAM KAPIL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1334/HYD/2013[2008-09]Status: Disposed7/10/2021AY 2008-09
INFOR (INDIA) PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE -2(1), HYDERABAD
ITA 198/HYD/2021[2016-17]Status: Disposed5/10/2021AY 2016-17
BHAGYANAGAR BHAVASAR KSHATRIYA CHARITABLE TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), HYDERABAD
ITA 164/HYD/2021[2019-20]Status: Disposed5/10/2021AY 2019-20
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs BROADRIDGE FINANCIAL SOLUTIONS(INDIA) PRIVATE LIMITED, HYDERABAD
ITA 448/HYD/2020[2016-17]Status: Disposed5/10/2021AY 2016-17
HARITHA NORI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 410/HYD/2020[2008-09]Status: Disposed5/10/2021AY 2008-09
BROADRIDGE FINANCIAL SOLUTIONS (INDIA) PRIVATE LIMITED,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 324/HYD/2020[2016-17]Status: Disposed5/10/2021AY 2016-17
INCOME TAX OFFICER, WARD-15(3), HYDERABAD vs RAMANALAL GUDIVADA, HYDERABAD
ITA 178/HYD/2020[2016-17]Status: Disposed5/10/2021AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs TELANGANA STATE POWER GENERATION CORPORATION LIMITED, HYDERABAD
ITA 1602/HYD/2019[2016-17]Status: Disposed5/10/2021AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs INDRANI PRASAD, NEW DELHI
ITA 152/HYD/2020[2009-10]Status: Disposed27/9/2021AY 2009-10