← All Benches
ITAT Hyderabad Bench
10,990 judgments
SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYD,HYDERABAD vs DCIT,CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 869/HYD/2017[2007-08]Status: Disposed20/10/2021AY 2007-08
BSCPL INFRASTRUCTURE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD
ITA 1817/HYD/2017[2014-15]Status: Disposed20/10/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYDERABAD
ITA 1047/HYD/2017[2009-10]Status: Disposed20/10/2021AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CIRCLE 16(1), HYDERABAD, HYDERABAD vs SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYD, HYDERABAD
ITA 1046/HYD/2017[2008-09]Status: Disposed20/10/2021AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYDERABAD
ITA 1045/HYD/2017[2007-08]Status: Disposed20/10/2021AY 2007-08
ITO, WARD-1(2), TIRUPATHI, TIRUPATHI vs GANGALAPUDI SREENIVASULU REDDY, TIRUPATHI, HYDERABAD
ITA 991/HYD/2017[2009-10]Status: Disposed20/10/2021AY 2009-10
SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYD,HYDERABAD vs DCIT,CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 872/HYD/2017[2012-13]Status: Disposed20/10/2021AY 2012-13
SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYD,HYDERABAD vs DCIT,CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 871/HYD/2017[2009-10]Status: Disposed20/10/2021AY 2009-10
SREE SAI ROLLER FLOUR MILL PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(2), HYDERABAD
ITA 734/HYD/2020[2018-19]Status: Disposed8/10/2021AY 2018-19
SANCTUARY TELEVISION PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1429/HYD/2019[2012-13]Status: Disposed8/10/2021AY 2012-13
NATUROL BIOCHEMICALS AND FOODS LIMITED(NOW KNOWN AS KALEESUWARI REFINERY AND INDUSTRY PVT LTD ),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 760/HYD/2018[2014-15]Status: Disposed8/10/2021AY 2014-15
SANCTUARY TELEVISION PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 557/HYD/2018[2012-13]Status: Disposed8/10/2021AY 2012-13
ABDUL AZIZ PIRANI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 470/HYD/2018[2006-07]Status: Disposed8/10/2021AY 2006-07
VARAPRADHA REAL ESTATES PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-3(2), HYDERABAD, HYDERABAD
ITA 1555/HYD/2016[2009-10]Status: Disposed8/10/2021AY 2009-10
AVON LIFESCIENCES LIMITED (ERSTWHILE AVON ORNANICS LIMITED ),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 604/HYD/2020[2012-13]Status: Disposed8/10/2021AY 2012-13
SHANTA SRIRAM CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 559/HYD/2020[2013-14]Status: Disposed8/10/2021AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs INDRANI PRASAD, NEW DELHI
ITA 501/HYD/2020[2009-10]Status: Disposed8/10/2021AY 2009-10
PRINCIPLE ACS ENGINEERING INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 43/HYD/2020[2017-18]Status: Disposed8/10/2021AY 2017-18
PATTABI REDDY BARANKABAVI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 393/HYD/2020[2013-14]Status: Disposed8/10/2021AY 2013-14
SOJIRAM ISPAT PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 327/HYD/2020[2009-10]Status: Disposed8/10/2021AY 2009-10
