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ITAT Hyderabad Bench
10,990 judgments
INCOME TAX OFFICER, WARD-3(3), HYDERABAD vs SOUTHEND PROJECTS & FOUNDATIONS PRIVATE LIMITED, HYDERABAD
ITA 1720/HYD/2018[2010-11]Status: Disposed27/10/2021AY 2010-11
SRI NAVDURGA TEXTILE PROCESSORS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 715/HYD/2020[2019-20]Status: Disposed22/10/2021AY 2019-20
SRI NAVDURGA TEXTILE PROCCESSORS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 714/HYD/2020[2018-19]Status: Disposed22/10/2021AY 2018-19
MEDHA SERVO DRIVES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD
ITA 440/HYD/2020[2014-15]Status: Disposed22/10/2021AY 2014-15
MEDHA SERVO DRIVES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD
ITA 439/HYD/2020[2014-15]Status: Disposed22/10/2021AY 2014-15
MEDHA SERVO DRIVES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), HYDERABAD
ITA 438/HYD/2020[2012-13]Status: Disposed22/10/2021AY 2012-13
OWENS CORNING INDUSTRIES INDIA PRIVATE LIMITED, HYDERABAD,MAHABUBNAGAR vs ACIT CIRCLE-5(1) HYDERABAD, HYDERABAD
ITA 569/HYD/2017[2012-13]Status: Disposed22/10/2021AY 2012-13
NOVA EDUCATIONAL SOCIETY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS) CIRCLE-1(1), HYDERABAD
ITA 521/HYD/2020[2016-17]Status: Disposed21/10/2021AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs M/S.PVK ENGINEERS PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 2168/HYD/2017[2013-14]Status: Disposed21/10/2021AY 2013-14
MAHENDER KUMAR,HYDERABAD vs ITO, WARD 9
ITA 375/HYD/2021[2017-18]Status: Disposed20/10/2021AY 2017-18
MOHAMMED OMER,HYDERABAD vs INCOME TAX OFFICER WARD -9(2), HYDERABAD
ITA 359/HYD/2021[2017-18]Status: Disposed20/10/2021AY 2017-18
VALUEMOMENTUM SOFTWARE SERVICES PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -17(2), HYDERABAD
ITA 253/HYD/2021[2016-17]Status: Disposed20/10/2021AY 2016-17
ORDNANCE FACTORY MEDAK CONSUMERS CO-OPERATIVE SOCIETY LIMITED,MEDAK vs ITO WARD 1 SANGAREDDY, SANGAREDDY
ITA 759/HYD/2020[2017-18]Status: Disposed20/10/2021AY 2017-18
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs SYED RAFIUDDIN, HYDERABAD
ITA 491/HYD/2020[2009-10]Status: Disposed20/10/2021AY 2009-10
RASUN EXPORTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 240/HYD/2020[2014-15]Status: Disposed20/10/2021AY 2014-15
KRISHNAPATNAM PORT COMPANY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 739/HYD/2019[2012-13]Status: Disposed20/10/2021AY 2012-13
KRISHNAPATNAM PORT COMPANY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 738/HYD/2019[2011-12]Status: Disposed20/10/2021AY 2011-12
KRISHNAPATNAM PORT COMPANY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 737/HYD/2019[2010-11]Status: Disposed20/10/2021AY 2010-11
INCOME TAX OFFICER, WARD-16(2), HYDERABAD vs NEW CYBERABAD CITY PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 2042/HYD/2018[2015-16]Status: Disposed20/10/2021AY 2015-16
SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYD,HYDERABAD vs DCIT,CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 870/HYD/2017[2008-09]Status: Disposed20/10/2021AY 2008-09
