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ITAT Hyderabad Bench
10,990 judgments
CHINTAKUNTA MUNAYAGARI GOPAL,PRODDATURE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), HYDERABAD
ITA 425/HYD/2021[2015-16]Status: Disposed6/1/2022AY 2015-16
ANDHRA PRAGATHI FARMERS SERVICE CO- OP SOCEITY,PEDDA HARIVANAM vs ITO WARD-1, ADONI
ITA 248/HYD/2021[2015-16]Status: Disposed6/1/2022AY 2015-16
ANDHRA PRAGATHI FARMERS SERVICE CO- OP SOCEITY,PAMULAPADU vs ITO WARD-2, NANDYAL
ITA 247/HYD/2021[2015-16]Status: Disposed6/1/2022AY 2015-16
ANDHRA PRAGATHI FARMERS SERVICE CO- OP SOCEITY,YERRAGUNTLA vs ITO WARD-2, NANDYAL
ITA 246/HYD/2021[2015-16]Status: Disposed6/1/2022AY 2015-16
GANGA VINAY BABU,HYDERABAD vs SIBENDU MOHARANA COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION & TRANSFER PRICING), HYDERABAD
ITA 123/HYD/2021[2013-14]Status: Disposed6/1/2022AY 2013-14
KREATIVE HOSTS ATRIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 551/HYD/2020[2013-14]Status: Disposed6/1/2022AY 2013-14
INCOME TAX OFFICER, WARD-15(1), HYDERABAD vs SATYA SAI SRINIVAS POTLURI, HYDERABAD
ITA 179/HYD/2020[2009-10]Status: Disposed6/1/2022AY 2009-10
INCOME TAX OFFICER, WARD-15(1), HYDERABAD vs ANAND GUDALA, HYDERABAD
ITA 177/HYD/2020[2009-10]Status: Disposed6/1/2022AY 2009-10
INCOME TAX OFFICER, WARD-15(1), HYDERABAD vs SRINIVAS BANDARI, SECUNDERABAD
ITA 176/HYD/2020[2009-10]Status: Disposed6/1/2022AY 2009-10
DIWAKAR LOGISTICS,TADIPATRI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, HYDERABAD
ITA 174/HYD/2020[2015-16]Status: Disposed6/1/2022AY 2015-16
ANAND GUDALA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 172/HYD/2020[2009-0]Status: Disposed6/1/2022
PANDU NADIGEPU RAMESHWAR,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 171/HYD/2020[2009-10]Status: Disposed6/1/2022AY 2009-10
SATYA SAI SRINIVAS POTLURI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 170/HYD/2020[2009-10]Status: Disposed6/1/2022AY 2009-10
OCIMUM BIO SOLUTIONS INDIA LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 122/HYD/2020[NA]Status: Disposed6/1/2022
SANDEEP DUDALA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 961/HYD/2019[2013-14]Status: Disposed6/1/2022AY 2013-14
JVP SOFT PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
ITA 805/HYD/2019[2008-09]Status: Disposed6/1/2022AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD vs STOUVANT PITTIE, HYDERABAD
ITA 691/HYD/2019[2013-14]Status: Disposed6/1/2022AY 2013-14
DR CHILUKOTI VEERAMMA,NELLORE vs INCOME TAX OFFICER, WARD-4, NELLORE
ITA 354/HYD/2019[2014-15]Status: Disposed6/1/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CASPIAN IMPACT INVESTMENTS PRIVATE LIMITED, HYDERABAD
ITA 291/HYD/2019[2015-16]Status: Disposed6/1/2022AY 2015-16
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1875/HYD/2019[2011-12]Status: Disposed6/1/2022AY 2011-12