← All Benches
ITAT Hyderabad Bench
10,990 judgments
AURORA EDUCATIONAL SOCIETY,HYDERABAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),HYDERABAD, HYDERABAD
ITA 264/HYD/2021[2014-15]Status: Disposed10/1/2022AY 2014-15
AURORA EDUCATIONAL SOCIETY,HYDERABAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),HYDERABAD, HYDERABAD
ITA 263/HYD/2021[2013-14]Status: Disposed10/1/2022AY 2013-14
AURORA EDUCATIONAL SOCIETY,HYDERABAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),HYDERABAD, HYDERABAD
ITA 262/HYD/2021[2012-13]Status: Disposed10/1/2022AY 2012-13
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -2(4),HYDERABAD, HYDERABAD
ITA 261/HYD/2021[2018-19]Status: Disposed10/1/2022AY 2018-19
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(4),HYDERABAD, HYDERABAD
ITA 260/HYD/2021[2017-18]Status: Disposed10/1/2022AY 2017-18
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT CENTRAL CIRCLE-2(4), HYDERABAD
ITA 259/HYD/2021[2016-17]Status: Disposed10/1/2022AY 2016-17
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT CENTRAL CIRCLE-2(4), HYDERABAD
ITA 258/HYD/2021[2015-16]Status: Disposed10/1/2022AY 2015-16
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT CENTRAL CIRCLE-2(4), HYDERABAD
ITA 257/HYD/2021[2014-15]Status: Disposed10/1/2022AY 2014-15
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT CENTRAL CIRCLE-2(4), HYDERABAD
ITA 256/HYD/2021[2013-14]Status: Disposed10/1/2022AY 2013-14
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT CENTRAL CIRCLE-2(4), HYDERABAD
ITA 255/HYD/2021[2012-13]Status: Disposed10/1/2022AY 2012-13
GSM WELFARE SOCIETY,HYDERABAD vs ITO, WARD-10(4), HYDERABAD
ITA 221/HYD/2021[2015-16]Status: Disposed10/1/2022AY 2015-16
NANDALURU SUBRAMANYAM REDDY,KADAPA vs INCOME TAX OFFICER, WARD-1, KADAPA
ITA 242/HYD/2020[2016-17]Status: Disposed10/1/2022AY 2016-17
PRAPURNA TRADING PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 199/HYD/2020[2014-15]Status: Disposed10/1/2022AY 2014-15
ANANTH VASUDEV NAIK,HYDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1899/HYD/2019[2007-08]Status: Disposed10/1/2022AY 2007-08
VIJAY KUMAR AGARWAL,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1945/HYD/2017[2013-14]Status: Disposed10/1/2022AY 2013-14
OLECTRA GREENTECH LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 467/HYD/2021[2016-17]Status: Disposed7/1/2022AY 2016-17
OLECTRA GREENTECH LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 466/HYD/2021[2015-16]Status: Disposed7/1/2022AY 2015-16
MODY AUTOCORP PRIVATE LIMITED,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-5(1), HYDERABAD
ITA 478/HYD/2021[2018-19]Status: Disposed6/1/2022AY 2018-19
DSR INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1(4), HYDERABAD
ITA 477/HYD/2021[2019-20]Status: Disposed6/1/2022AY 2019-20
INCOME TAX OFFICER,WARD-14(1), HYDERABAD vs LAKSHMI DEVI SURYADEVERA, HYDERABAD
ITA 472/HYD/2021[2016-17]Status: Disposed6/1/2022AY 2016-17
