← All Benches
ITAT Hyderabad Bench
10,990 judgments
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1874/HYD/2019[2010-11]Status: Disposed6/1/2022AY 2010-11
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1873/HYD/2019[2009-10]Status: Disposed6/1/2022AY 2009-10
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1872/HYD/2019[2007-08]Status: Disposed6/1/2022AY 2007-08
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs VIJAY TILES & CEMENT PRODUCES, HYDERABAD
ITA 1748/HYD/2019[2014-15]Status: Disposed6/1/2022AY 2014-15
LUCID MEDICAL DIGNOSTICS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1309/HYD/2019[2016-17]Status: Disposed6/1/2022AY 2016-17
RAVINDRANATH KANCHERLA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 535/HYD/2018[2013-14]Status: Disposed6/1/2022AY 2013-14
RAVINDRANATH KANCHERLA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1087/HYD/2018[2013-14]Status: Disposed6/1/2022AY 2013-14
BRAMHANI INDUSTRIES LIMITED, JAMMALAMADUGU,KADAPA vs DCIT, CIRCLE-1(3), HYDERABAD, HYDERABAD
ITA 512/HYD/2017[2010-11]Status: Disposed6/1/2022AY 2010-11
DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD vs BRAMHANI INDUSTRIES LIMITED, JAMMALAMADUGU, YSR DIST., YSR DIST.
ITA 398/HYD/2017[2010-11]Status: Disposed6/1/2022AY 2010-11
GOOD HEALTH AGRO TECH LTD., HYDERABAD,HYDERABAD vs DCIT, CIRCLE-2(3), HYDERABAD, HYDERABAD
ITA 390/HYD/2017[2011-12]Status: Disposed6/1/2022AY 2011-12
VANKAYALAPATI KIRMAYE,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 2126/HYD/2017[2009-10]Status: Disposed6/1/2022AY 2009-10
INCOME TAX OFFICER, WARD-15(1), HYDERABAD vs VANKAYALAPATI KIRMAYEE, HYDERABAD
ITA 1839/HYD/2017[2010-11]Status: Disposed6/1/2022AY 2010-11
PALADUGU PRABHAKAR,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 675/HYD/2015[2008-09]Status: Disposed6/1/2022AY 2008-09
TIFFINS BARYTES, ASBESTOS AND PAINTS LTD., CHENNAI,CHENNAI vs DCIT, CENTRAL CIRCLE-2, HYD, HYDERABAD
ITA 1048/HYD/2015[2011-12]Status: Disposed6/1/2022AY 2011-12
TIFFINS BARYTES, ASBESTOS AND PAINTS LTD., CHENNAI,CHENNAI vs DCIT, CENTRAL CIRCLE-2, HYD, HYDERABAD
ITA 1047/HYD/2015[2010-11]Status: Disposed6/1/2022AY 2010-11
TIFFINS BARYTES, ASBESTOS AND PAINTS LTD., CHENNAI,CHENNAI vs DCIT, CENTRAL CIRCLE-2, HYD, HYDERABAD
ITA 1046/HYD/2015[2009-10]Status: Disposed6/1/2022AY 2009-10
TIFFINS BARYTES, ASBESTOS AND PAINTS LTD., CHENNAI,CHENNAI vs DCIT, CENTRAL CIRCLE-2, HYD, HYDERABAD
ITA 1045/HYD/2015[2008-09]Status: Disposed6/1/2022AY 2008-09
TIFFINS BARYTES, ASBESTOS AND PAINTS LTD., CHENNAI,CHENNAI vs DCIT, CENTRAL CIRCLE-2, HYD, HYDERABAD
ITA 1044/HYD/2015[2007-08]Status: Disposed6/1/2022AY 2007-08
TIFFINS BARYTES, ASBESTOS AND PAINTS LTD., CHENNAI,CHENNAI vs DCIT, CENTRAL CIRCLE-2, HYD, HYDERABAD
ITA 1043/HYD/2015[2006-07]Status: Disposed6/1/2022AY 2006-07
VENKATA KRISHNA KISHORE BABU BOGGARAPU,KURNOOL vs INCOME TAX OFFICERS,WARD-1, KURNOOL
ITA 426/HYD/2021[2017-18]Status: Disposed5/1/2022AY 2017-18