← All Benches
ITAT Hyderabad Bench
10,990 judgments
JAI BALAJEE SECURITY SERVICES PRIVATE LIMITED,TIRUPATHI vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1(1), TIRUPATHI
ITA 485/HYD/2021[2019-20]Status: Disposed21/1/2022AY 2019-20
OMICS ONLINE PUBLISHING PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 371/HYD/2020[2011-12]Status: Disposed21/1/2022AY 2011-12
SHAIK ABBAS,SECUNDERABAD vs JT. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 950/HYD/2019[2009-10]Status: Disposed21/1/2022AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs L & T METRO RAIL (HYDERABAD) LIMITED, HYDERABAD
ITA 1412/HYD/2019[2016-17]Status: Disposed21/1/2022AY 2016-17
SRI RAJARAJESWARI RICE INDUSTRIES,NELLORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1, NELLORE
ITA 476/HYD/2021[2018-19]Status: Disposed20/1/2022AY 2018-19
SRI RAJARAJESWARI RICE INDUSTRIES,NELLORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRLE-1, NELLORE
ITA 475/HYD/2021[2017-18]Status: Disposed20/1/2022AY 2017-18
SRI RAJARAJESWARI RICE INDUSTRIES,NELLORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1, NELLORE
ITA 474/HYD/2021[2016-17]Status: Disposed20/1/2022AY 2016-17
SARACA LABORATORIES LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 472/HYD/2020[2017-18]Status: Disposed20/1/2022AY 2017-18
UNITED RAIL ROAD CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 494/HYD/2021[2018-19]Status: Disposed19/1/2022AY 2018-19
UNITED RAIL ROAD CONSTRUCTIONS PRIVATE LIMITED,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 493/HYD/2021[2017-18]Status: Disposed19/1/2022AY 2017-18
VR vs INDIA PRIVATE LIMITED,HYDERABAD
ITA 490/HYD/2021[2018-19]Status: Disposed19/1/2022AY 2018-19
LSC STEELS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-16(1), HYDERABAD
ITA 489/HYD/2021[2019-20]Status: Disposed19/1/2022AY 2019-20
JAI BALAJEE SECURITY SERVICES PRIVATE LIMITED,TIRUPATHI vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1(1), TIRUPATI
ITA 484/HYD/2021[2018-19]Status: Disposed19/1/2022AY 2018-19
DADUS,HYDERABAD vs CIT (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 482/HYD/2021[2018-19]Status: Disposed19/1/2022AY 2018-19
REKULAPALLY SADANANDAM (HUF),WARANGAL vs INCOME TAX OFFICERS,WARD -4, WARANGAL
ITA 341/HYD/2021[2010-11]Status: Disposed18/1/2022AY 2010-11
BATTU KUSUMA KUMARI,TIRUPATHI vs COMMISSIONER OF INCOME TAX APPEALS, VISAKHAPATNAM
ITA 340/HYD/2021[2008-09]Status: Disposed18/1/2022AY 2008-09
HYDERABAD GALVANISHING PRIVATE LIMTIED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(3), HYDERABAD
ITA 284/HYD/2020[2015-16]Status: Disposed18/1/2022AY 2015-16
INCOME TAX OFFICER, WARD-17(2), HYDERABAD vs FILATEX FASHIONS LIMITED, HYDERABAD
ITA 342/HYD/2019[2014-15]Status: Disposed18/1/2022AY 2014-15
FILATEX FASHIONS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 209/HYD/2019[2014-15]Status: Disposed18/1/2022AY 2014-15
HYDERABAD GALVANISING PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1469/HYD/2017[2013-14]Status: Disposed18/1/2022AY 2013-14
