← All Benches
ITAT Hyderabad Bench
10,990 judgments
A.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-1(1), HYDERABAD, HYDERABAD
ITA 1681/HYD/2016[2008-09]Status: Disposed1/2/2022AY 2008-09
A.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-1(1), HYDERABAD, HYDERABAD
ITA 1680/HYD/2016[2007-08]Status: Disposed1/2/2022AY 2007-08
KNR CONSTRUCTIONS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 382/HYD/2020[2016-17]Status: Disposed31/1/2022AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KARIMNAGAR vs DURGA GRANITES, KARIMNAGAR
ITA 1706/HYD/2017[2014-15]Status: Disposed31/1/2022AY 2014-15
DEEPRAJ SANKLA,HYDERABAD vs INCOME TAX OFFICER,WARD -7(2), HYDERABAD
ITA 449/HYD/2021[2015-16]Status: Disposed28/1/2022AY 2015-16
NARSIMHA GARDAS,HYDERABAD vs INCOME TAX,WARD-1, HYDERABAD
ITA 398/HYD/2021[2017-18]Status: Disposed28/1/2022AY 2017-18
VIJAY NIRMAN COMPANY PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 512/HYD/2021[2019-20]Status: Disposed27/1/2022AY 2019-20
THE SECUNDERBAD CLUB,HYDERABAD vs ITO WARD -10(2), HYDERABAD
ITA 166/HYD/2021[2016-17]Status: Disposed27/1/2022AY 2016-17
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(2), HYDERABAD
ITA 452/HYD/2020[2015-16]Status: Disposed27/1/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD vs SURYAKIRAN INTERNATIONAL LIMITED, SECUNDRABAD
ITA 1772/HYD/2019[2007-08]Status: Disposed27/1/2022AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs RKI BUILDERS PRIVATE LIMITED, HYDERABAD
ITA 139/HYD/2018[2014-15]Status: Disposed27/1/2022AY 2014-15
INCOME TAX OFFICER, WARD-2(1), HYDERABAD vs KSK WIND POWER SANKONAHATTI ATHNI PRIVATE LIMIED, HYDERABAD
ITA 34/HYD/2019[2014-15]Status: Disposed25/1/2022AY 2014-15
INCOME TAX OFFICER, WARD-2(1), HYDERABAD vs KSK WIND ENERGY HALAGALI BENCHI PRIVATE LIMIED, HYDERABAD
ITA 33/HYD/2019[2014-15]Status: Disposed25/1/2022AY 2014-15
JOINT COMMSSIONER OF INCOME TAX,INTERNATIONAL TAXATION RANGE, HYDERABAD vs M+W SINGAPORE PTE LIMITED, HYDERABAD
ITA 344/HYD/2021[2011-12]Status: Disposed24/1/2022AY 2011-12
MECH ENGINEERS AND ERECTORS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -2(1), HYDERABAD
ITA 171/HYD/2021[2012-13]Status: Disposed24/1/2022AY 2012-13
MECH ENGINEERS AND ERECTORS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -2(1), HYDERABAD
ITA 170/HYD/2021[2011-12]Status: Disposed24/1/2022AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GAYATRI PROJECTS LIMITED, HYDERABAD
ITA 481/HYD/2020[2017-18]Status: Disposed24/1/2022AY 2017-18
KYORI INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 451/HYD/2020[2015-16]Status: Disposed24/1/2022AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs GAYATRI PROJECTS LIMITED, HYDERABAD
ITA 2052/HYD/2018[2016-17]Status: Disposed24/1/2022AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs GAYATRI PROJECTS LIMITED, HYDERABAD
ITA 2051/HYD/2018[2014-15]Status: Disposed24/1/2022AY 2014-15
