← All Benches
ITAT Hyderabad Bench
10,990 judgments
BAGAM VIJAY KUMAR,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KOTHAGUDEM
ITA 1169/HYD/2019[2008-09]Status: Disposed18/1/2022AY 2008-09
SWATI AIRPORT SUPPORT SERVICES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 538/HYD/2020[2018-19]Status: Disposed17/1/2022AY 2018-19
CDK GLOBAL (INDIA) PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 370/HYD/2020[2016-17]Status: Disposed17/1/2022AY 2016-17
PADMAVATHI CHARAPANAMJERI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 282/HYD/2020[2016-17]Status: Disposed17/1/2022AY 2016-17
VARDHMAN (MAHILA) CO-OPERATIVE URBAN BANK LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-14(1), HYDERABAD, HYDERABAD
ITA 624/HYD/2017[2013-14]Status: Disposed17/1/2022AY 2013-14
FALAKNUMA PALACE TRUST.,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4)., HYDERABAD
ITA 1122/HYD/2017[2013-14]Status: Disposed17/1/2022AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), TIRUPATI vs SAPTAGIRI GRAMEENA BANK, CHITTOOR
ITA 39/HYD/2020[2007-08]Status: Disposed13/1/2022AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD vs DEEPIKA INFRATECH PRIVATE LIMITED, HYDERABAD
ITA 1237/HYD/2019[2008-09]Status: Disposed13/1/2022AY 2008-09
ORBIT VENTURES,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD
ITA 12/HYD/2021[2015-16]Status: Disposed12/1/2022AY 2015-16
ORBIT VENTURES,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD
ITA 11/HYD/2021[2013-14]Status: Disposed12/1/2022AY 2013-14
AUTOZILLA SOLUTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(2), HYDERABAD
ITA 1568/HYD/2019[2016-17]Status: Disposed12/1/2022AY 2016-17
DARSHAN VIJAYSINH BHATIA,HYDERABAD vs THE COMMISSIONER OF INCOME TAX APPEAL, FACELESS CENTER DELHI
ITA 448/HYD/2021[2019-20]Status: Disposed11/1/2022AY 2019-20
DARSHAN V BHATIA,HYDERABAD vs THE COMMISSIONER OF INCOME TAX APPEAL, DELHI
ITA 447/HYD/2021[2018-2019]Status: Disposed11/1/2022AY 2018-2019
DIVYAVANI TRUST,HYDERABAD vs ITO, WARD-4(2), HYDERABAD
ITA 307/HYD/2021[2019-20]Status: Disposed11/1/2022AY 2019-20
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED, HYDERABAD
ITA 636/HYD/2020[2013-14]Status: Disposed11/1/2022AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED, HYDERABAD
ITA 635/HYD/2020[2012-13]Status: Disposed11/1/2022AY 2012-13
MADHUCON PROJECTS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 609/HYD/2020[2013-14]Status: Disposed11/1/2022AY 2013-14
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 608/HYD/2020[2012-13]Status: Disposed11/1/2022AY 2012-13
JEEVAN SHAKTI CHIT FUND PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 215/HYD/2020[2017-18]Status: Disposed11/1/2022AY 2017-18
POLICE LAKSHMA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 807/HYD/2019[2012-13]Status: Disposed11/1/2022AY 2012-13
