← All Benches
ITAT Hyderabad Bench
10,999 judgments
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs VNR INFRASTRUCTURE LIMITED, HYDERABAD
ITA 461/HYD/2020[2011-12]Status: Disposed13/7/2022AY 2011-12
BALAKRISHNA MAKALA,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1694/HYD/2019[2007-08]Status: Disposed13/7/2022AY 2007-08
PAWAN KUMAR MAKALA,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1692/HYD/2019[2007-08]Status: Disposed13/7/2022AY 2007-08
MOHAMMED LAYEEQ,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 322/HYD/2018[2009-10]Status: Disposed13/7/2022AY 2009-10
MOHAMMAD SHAKEEL QUADRI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 321/HYD/2018[2009-10]Status: Disposed13/7/2022AY 2009-10
SURENDRANATH MAJETY, VIJAYAWADA,VIJAYAWADA vs DCIT, CENTRAL CIRCLE-6, HYDERABAD, HYDERABAD
ITA 896/HYD/2017[2011-12]Status: Disposed13/7/2022AY 2011-12
DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD vs NAVABHARAT VENTURES LIMITED, HYDERABAD
ITA 777/HYD/2017[2010-11]Status: Disposed12/7/2022AY 2010-11
DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD vs NAVABHARAT VENTURES LIMITED, HYDERABAD
ITA 776/HYD/2017[2009-10]Status: Disposed12/7/2022AY 2009-10
DCIT, CIRCLE-1(1), HYDERABAD, HYDERABAD vs ALLIANCE GLOBAL SERVICES IT INDIA LTD., HYD, HYDERABAD
ITA 444/HYD/2015[2010-11]Status: Disposed11/7/2022AY 2010-11
ARAVINDA REDDY GADDAM,MANCHERIAL vs ITO WARD-1, MANCHERIAL
ITA 223/HYD/2022[2017-18]Status: Disposed8/7/2022AY 2017-18
SUNIL KUMAR AHUJA,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 153/HYD/2022[2005-06]Status: Disposed8/7/2022AY 2005-06
SUNIL KUMAR AHUJA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(1), HYDERABAD
ITA 152/HYD/2022[2004-05]Status: Disposed8/7/2022AY 2004-05
SUNIL KUMAR AHUJA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(1), HYDERABAD
ITA 151/HYD/2022[2003-04]Status: Disposed8/7/2022AY 2003-04
DR. REDDY'S LABORATORIES LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 349/HYD/2017[2001-02]Status: Disposed8/7/2022AY 2001-02
DR. REDDYS LABORATORIES LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 1723/HYD/2016[2007-08]Status: Disposed8/7/2022AY 2007-08
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs SEETHA BAI, HYDERABAD, HYDERABAD
ITA 746/HYD/2017[2010-11]Status: Disposed7/7/2022AY 2010-11
MAA HIGHWAYS,KHAMMAM vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1), HYDERABAD
ITA 519/HYD/2021[2017-18]Status: Heard6/7/2022AY 2017-18
AGSRI AGRICULTURAL SERVICES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
ITA 1789/HYD/2018[2013-14]Status: Disposed6/7/2022AY 2013-14
SURYA PRABHA SUNKAVALLI,HYDERABAD vs INCOME TAX OFFICER, WARD-14(3), HYDERABAD
ITA 1327/HYD/2018[2014-15]Status: Disposed6/7/2022AY 2014-15
C2D SOFTWARE PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER,WARD-11(1), HYDERABAD
ITA 217/HYD/2022[2019-2020]Status: Disposed6/7/2022AY 2019-2020