← All Benches
ITAT Hyderabad Bench
10,999 judgments
VE VEE'S MANAGERIAL SERVICES,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD
ITA 167/HYD/2022[2018-19]Status: Disposed18/7/2022AY 2018-19
JMJ MAHILA MUTUALLY AIDED CO-OP THIRFT DEVELOPMENT CREDIT & MARKETING,MAHABUBNAGAR vs ITO, WARD-2, MAHABUBNAGAR, MAHABUBNAGAR
ITA 251/HYD/2022[2018-19]Status: Disposed15/7/2022AY 2018-19
JMJ MAHILA MUTUALLY AIDED CO-OP THIRFT DEVELOPMENT CREDIT & MARKETING,MAHABUBNAGAR vs INCOME TAX OFFICERS,WARD -2, MAHABUBNAGAR
ITA 248/HYD/2022[2018-19]Status: Disposed15/7/2022AY 2018-19
N. NEMICHAND JEWELLERS,SECUNDERABAD vs ACIT CENTRAL CIRCLE-1 (2), HYDERABAD
ITA 133/HYD/2022[2019-20]Status: Disposed15/7/2022AY 2019-20
NACL INDUSTRIES LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 202/HYD/2020[2016-17]Status: Disposed15/7/2022AY 2016-17
ACHYUTHA ELECTRICALS AND INDUSTRIES PRIVATE LIMITED.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)., HYDERABAD
ITA 1190/HYD/2017[2011-12]Status: Disposed15/7/2022AY 2011-12
ACHYUTHA ELECTRICALS AND INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)., HYDERABAD
ITA 1189/HYD/2017[2009-10]Status: Disposed15/7/2022AY 2009-10
VICTORY ELECTRICALS LIMITED, MEDCHAL,R.R.DIST vs DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD
ITA 738/HYD/2017[2012-13]Status: Disposed14/7/2022AY 2012-13
DCIT., CIRCLE-2(1), HYDERABAD, HYDERABAD vs KSK ENERGY VENTURES LIMITED, HYDERABAD
ITA 110/HYD/2015[2009-10]Status: Disposed14/7/2022AY 2009-10
RAJESHWAR POIENTI,TANDUR vs INCOME TAX OFFICERS,WARD-1, VIKARABAD
ITA 19/HYD/2022[2012-13]Status: Disposed14/7/2022AY 2012-13
VIJAYA LAKSHMI KAMMELA,HYDERABAD vs INCOME TAX OFFICER,WARD-13(2), HYDERABAD
ITA 183/HYD/2022[2017-18]Status: Disposed14/7/2022AY 2017-18
SREE KRISHNA AUTOMOTIVES HYDERABAD PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -3 (1), HYDERABAD
ITA 139/HYD/2022[2019-20]Status: Disposed14/7/2022AY 2019-20
CROWN BEERS INDIA PRIVATE LIMITED,HYDERABAD vs ACIT CENTRAL CIRCLE-1(2), HYDERABAD
ITA 103/HYD/2022[2016-17]Status: Disposed14/7/2022AY 2016-17
SAI KUMAR TATIPALLI,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHERIAL
ITA 72/HYD/2020[2016-17]Status: Disposed14/7/2022AY 2016-17
KASUGANTI SUBHASHINI,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 649/HYD/2020[2015-16]Status: Disposed14/7/2022AY 2015-16
P. SUDHAKAR REDDY,HYDERABAD vs ACIT CENTRAL CIRCLE-5, HYDERABAD
ITA 82/HYD/2022[2003-04]Status: Disposed13/7/2022AY 2003-04
GANESH SAND BLASTING WORKS,HYDERABAD vs INCOME TAX OFFICER, WARD 11(1), HYDERABAD
ITA 226/HYD/2022[2019-20]Status: Disposed13/7/2022AY 2019-20
ACIT CIRCLE- 8(1), HYDERABAD vs VNR INFRASTRUCTURE LIMITED, HYDERABAD
ITA 464/HYD/2020[2014-15]Status: Disposed13/7/2022AY 2014-15
ACIT CIRCLE- 8(1), HYDERABAD vs VNR INFRASTRUCTURE LIMITED, HYDERABAD
ITA 463/HYD/2020[2013-14]Status: Disposed13/7/2022AY 2013-14
ACIT CIRCLE- 8(1), HYDERABAD vs VNR INFRASTRUCTURE LIMITED, HYDERABAD
ITA 462/HYD/2020[2012-13]Status: Disposed13/7/2022AY 2012-13
