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ITAT Hyderabad Bench
10,999 judgments
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD vs SRINIVASA KUMAR SANKRANTHI, HYDERABAD
ITA 1800/HYD/2019[2010-11]Status: Disposed20/7/2022AY 2010-11
PALADUGU PRABHAKAR, HYDERABAD,VIJAYAWADA vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 511/HYD/2017[2010-11]Status: Disposed20/7/2022AY 2010-11
PALADUGU PRABHAKAR, HYDERABAD,VIJAYAWADA vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 510/HYD/2017[2009-10]Status: Disposed20/7/2022AY 2009-10
PALADUGU PRABHAKAR, HYDERABAD,VIJAYAWADA vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 509/HYD/2017[2004-05]Status: Disposed20/7/2022AY 2004-05
SHALIVAHANA GREEN ENERGY LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-3(1), HYDERABAD
ITA 65/HYD/2022[2017-18]Status: Disposed19/7/2022AY 2017-18
SHIVAKUMAR BHUMAYYA,HYDERABAD vs DCIT, CIRCLE -5(1), HYDERABAD
ITA 253/HYD/2022[2018-19]Status: Disposed19/7/2022AY 2018-19
RAVI RISHI EDUCATIONAL SOCIETY,HYDERABAD vs ACIT CENTRAL CIRCLE-2 (4), HYDERABAD
ITA 146/HYD/2022[2017-18]Status: Pending19/7/2022AY 2017-18
KATEPALLY VENKATA SUBRAMANYAM,KURNOOL vs INCOME TAX OFFICER (TDS),WARD-1, KURNOOL
ITA 502/HYD/2021[2013-14]Status: Disposed19/7/2022AY 2013-14
DY COMMISSIONER OF INCOME TAX,CIRCLE 2(1), HYDERABAD vs GREENKO RAYALA WIND POWER PRIVATE LIMITED, HYDERABAD
ITA 776/HYD/2020[2016-17]Status: Disposed19/7/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3), HYDERABAD vs KAPIL CHITS (KOSTA) PRIVATE LIMITED, VIJAYAWADA
ITA 726/HYD/2020[2017-18]Status: Disposed19/7/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GREENKO RAYALA WIND POWER PRIVATE LIMITED, HYDERABAD
ITA 51/HYD/2020[2015-16]Status: Disposed19/7/2022AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs ASHOKA DEVELOPERS & BUILDERS LIMITED, HYDERABAD
ITA 207/HYD/2019[2015-16]Status: Disposed19/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MANDAVA HOLDINGS PRIVATE LIMITED, HYDERABAD
ITA 2089/HYD/2017[2014-15]Status: Disposed19/7/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs SATYAM VENTURE ENGINEERING SERVICES PRIVATE LIMITED, SECUNDERABAD
ITA 866/HYD/2019[2012-13]Status: Disposed18/7/2022AY 2012-13
SATYAM VENTURE ENGINEERING SERVICES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 721/HYD/2019[2012-13]Status: Disposed18/7/2022AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR vs SAVEERA HOSPITAL PRIVATE LIMITED, ANANTAPUR
ITA 296/HYD/2019[2015-16]Status: Disposed18/7/2022AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR vs SAVEERA HOSPITAL PRIVATE LIMITED, ANANTAPUR
ITA 295/HYD/2019[2014-15]Status: Disposed18/7/2022AY 2014-15
DAMODAR REDDY KAITI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1631/HYD/2018[2014-15]Status: Disposed18/7/2022AY 2014-15
DAMODAR REDDY KAITI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1630/HYD/2018[2013-14]Status: Disposed18/7/2022AY 2013-14
SHIVAKUMAR BHUMAYYA,HYDERABAD vs DCIT, CIRCLE -5(1), HYDERABAD
ITA 254/HYD/2022[2020-21]Status: Disposed18/7/2022AY 2020-21