← All Benches
ITAT Hyderabad Bench
10,999 judgments
DECCAN CHRONICLE HOLDINGS LIMITED, SECUNDERABAD,SECUNDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 966/HYD/2017[2010-11]Status: Disposed22/7/2022AY 2010-11
GVK INDUSTRIES LIMITED,SECUNDERABAD vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-2, HYDERABAD
ITA 1753/HYD/2017[2011-12]Status: Disposed22/7/2022AY 2011-12
GVK INDUSTRIES LIMITED,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1752/HYD/2017[2010-11]Status: Disposed22/7/2022AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD, HYDERABAD vs DECCAN CHRONICLE HOLDINGS LIMITED, SECUNDERABAD
ITA 1061/HYD/2017[2011-12]Status: Disposed22/7/2022AY 2011-12
SHANTA SRIRAM CONSTRUCTIONS PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 453/HYD/2016[2011-12]Status: Disposed22/7/2022AY 2011-12
PROSEED INDIA LIMITED (FORMERLY GREEN FIRE AGRI COMMODITIES LIMITED ),HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD
ITA 206/HYD/2015[2010-11]Status: Disposed22/7/2022AY 2010-11
ARCESIUM INDIA PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1), HYDERABAD
ITA 205/HYD/2022[2018-19]Status: Disposed21/7/2022AY 2018-19
VUPPALA BASWARAJU,HYDERABAD vs ITO, INTERNATIONAL TAXATION-1, HYDERABAD
ITA 115/HYD/2022[2017-18]Status: Disposed21/7/2022AY 2017-18
PRAVEEN KUMAR JAIN,NARSAPUR vs ACIT CENTRAL CIRCLE-1(2), HYDERABAD
ITA 556/HYD/2021[2017-18]Status: Disposed21/7/2022AY 2017-18
PRAVEEN KUMAR JAIN,NARSAPUR vs ACIT CENTRAL CIRCLE-1(2), HYDERABAD
ITA 555/HYD/2021[2013-14]Status: Disposed21/7/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX,(INTERNATIONAL TAXATION )-2(I/C), HYDERABAD vs MADHU KUMAR PATEL, HYDERABAD
ITA 343/HYD/2021[2012-13]Status: Disposed21/7/2022AY 2012-13
CH.CHANDRASEKHAR NAIDU,PRODDATUR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-(2), HYDERABAD
ITA 830/HYD/2019[2010-11]Status: Disposed21/7/2022AY 2010-11
MALAXMI AGRI VENTURES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(4), HYDERABAD
ITA 1214/HYD/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs PUSA PROMOD KUMAR, HYDERABAD
ITA 2269/HYD/2018[2012-13]Status: Disposed21/7/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs PUSA NANDA KUMAR, HYDERABAD
ITA 2267/HYD/2018[2012-13]Status: Disposed21/7/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs LAKSHMI BUILDERS & COMPANY, HYDERABAD
ITA 2265/HYD/2018[2012-13]Status: Disposed21/7/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs LAKSHMI ENGINEERING & CONSTRUCTION COMPANY, HYDERABAD
ITA 2263/HYD/2018[2008-09]Status: Disposed21/7/2022AY 2008-09
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs LAKSHMI ENGINEERING & CONSTRUCTION COMPANY, HYDERABAD
ITA 2262/HYD/2018[2007-08]Status: Disposed21/7/2022AY 2007-08
KISHORE KUMAR,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), HYDERABAD
ITA 554/HYD/2021[2017-18]Status: Disposed20/7/2022AY 2017-18
KISHORE KUMAR,NARSAPUR vs ACIT CENTRAL CIRCLE-1(2), HYDERABAD
ITA 553/HYD/2021[2016-17]Status: Disposed20/7/2022AY 2016-17
