← All Benches
ITAT Hyderabad Bench
10,999 judgments
RAVI KAPOOR,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-4(1), HYDERABAD
ITA 499/HYD/2021[2016-17]Status: Disposed22/7/2022AY 2016-17
SHEETAL KAPOOR,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-4(1), HYDERABAD
ITA 498/HYD/2021[2016-17]Status: Disposed22/7/2022AY 2016-17
K S RAO & CO,HYDERABAD vs INCOME TAX OFFICERS,WARD -6(1), HYDERABAD
ITA 381/HYD/2021[2019-20]Status: Disposed22/7/2022AY 2019-20
KSK MAHANDI POWER COMPANY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 535/HYD/2020[2014-15]Status: Disposed22/7/2022AY 2014-15
GAYATRI PROJECTS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 435/HYD/2020[2017-18]Status: Disposed22/7/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KSK MAHANADI POWER COMPANY LIMITED, HYDERABAD
ITA 919/HYD/2019[2014-15]Status: Disposed22/7/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KSK WATER INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 902/HYD/2019[2013-14]Status: Disposed22/7/2022AY 2013-14
KSK MAHANADI POWER COMPANY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 858/HYD/2019[2014-15]Status: Disposed22/7/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KSK MAHANADI POWER COMPANY LIMITED, HYDERABAD
ITA 1686/HYD/2019[2016-17]Status: Disposed22/7/2022AY 2016-17
DECCAN CHRONICLE HOLDINGS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 647/HYD/2018[2012-13]Status: Disposed22/7/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs DECCAN CHRONICLE HOLDINGS LIMITED, SECUNDERABAD
ITA 635/HYD/2018[2012-13]Status: Disposed22/7/2022AY 2012-13
DECCAN CHRONICLE HOLDINGS LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 536/HYD/2018[2013-14]Status: Disposed22/7/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs DECCAN CHRONICLE HOLDING LIMITED, HYDERABAD
ITA 491/HYD/2018[2013-14]Status: Disposed22/7/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs DECCAN CHRONICALE HOLDINGS LIMITED, HYDERABAD
ITA 490/HYD/2018[2010-11]Status: Disposed22/7/2022AY 2010-11
ANIL BHANSALI,HYDERABAD vs ADDL. COMMISSIONER OF INCOME TAX, RANGE -12, HYDERABAD
ITA 320/HYD/2018[2008-09]Status: Disposed22/7/2022AY 2008-09
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs EENADU TELEVISION PRIVATE LIMITED, HYDERABAD
ITA 2244/HYD/2018[2015-16]Status: Disposed22/7/2022AY 2015-16
GAYATRI PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD
ITA 1997/HYD/2018[2014-15]Status: Disposed22/7/2022AY 2014-15
BIOLOGICAL E LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1590/HYD/2018[2015-16]Status: Disposed22/7/2022AY 2015-16
BIOLOGICAL E LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1589/HYD/2018[2011-12]Status: Disposed22/7/2022AY 2011-12
DECCAN CHRONICLE HOLDINGS LIMITED, SECUNDERABAD,SECUNDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 967/HYD/2017[2011-12]Status: Disposed22/7/2022AY 2011-12
