SURENDRANATH MAJETY, VIJAYAWADA,VIJAYAWADA vs. DCIT, CENTRAL CIRCLE-6, HYDERABAD, HYDERABAD
ITA 896/HYD/2017Status: DisposedITAT Hyderabad13 July 2022AY 2011-121 pages
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23.
In the result, appeal filed by the assessee is partly allowed.
Order pronounced in the Open Court on 13th July, 2022.
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