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ITAT Hyderabad Bench
10,999 judgments
ITO WARD-4(3), HYDERABAD vs VISWABHARATI MUTUALLY AIDED CO- OPERATIVE CREDIT SOCIETY LIMITED, HYDERABAD
ITA 363/HYD/2022[2014-15]Status: Disposed13/2/2023AY 2014-15
VISWABHARATI MUTUALLY AIDED CO- OPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs ITO WARD-4(3), HYDERABAD
ITA 362/HYD/2022[2013-14]Status: Disposed13/2/2023AY 2013-14
VISWABHARATI MUTUALLY AIDED CO- OPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs ITO WARD-4(3), HYDERABAD
ITA 361/HYD/2022[2011-12]Status: Disposed13/2/2023AY 2011-12
VISWABHARATI MUTUALLY AIDED CO- OPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs ITO, WARD-4(3), HYDERABAD
ITA 360/HYD/2022[2010-11]Status: Disposed13/2/2023AY 2010-11
ANJANEYA RAVI VARMA PRASAD KANTHATE,HYDERABAD vs ACIT CENTRAL CIRCLE-1(4), HYDERABAD
ITA 142/HYD/2022[2014-15]Status: Disposed13/2/2023AY 2014-15
ACIT CENTRAL CIRCLE-1(4), HYDERABAD vs ANJANEYA RAVI VARMA PRASAD KANTHATE, HYDERABAD
ITA 141/HYD/2022[2013-14]Status: Disposed13/2/2023AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD vs SRI VEMIREDDY PRABHAKAR REDDY, NELLORE
ITA 748/HYD/2020[2014-15]Status: Disposed13/2/2023AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD vs SRI VEMIREDDY PRABHAKAR REDDY, NELLORE
ITA 747/HYD/2020[2011-12]Status: Disposed13/2/2023AY 2011-12
INTURI PRAVEEN REDDY,HYDERABAD vs ASST.COMMISSIONER OF IT CENTRAL CIRCLE-1(2) HYD, BASHERBAGH
ITA 576/HYD/2022[2019-2020]Status: Disposed9/2/2023AY 2019-2020
VARAHA VENKATA SURYANARAYANA RAJU BHUPATHIRAJU,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 468/HYD/2022[2019-20]Status: Disposed9/2/2023AY 2019-20
BIOLOGICAL E LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1191/HYD/2018[2013-14]Status: Disposed9/2/2023AY 2013-14
KIISTA GOUD IDGI,MEDAK vs ITO, WARD-1, SANGAREDDY
ITA 27/HYD/2023[2016-17]Status: Disposed8/2/2023AY 2016-17
SRK INFRACON (INDIA) PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS,WARD-3(3), HYDERABADA
ITA 8/HYD/2022[2014-15]Status: Disposed8/2/2023AY 2014-15
PEMMISANI NAVEEN KUMAR REP.BY P ASHWIN KUMAR GPA HOLDER,CHITTOOR vs ITO WARD-2(2), TIRUPATI
ITA 426/HYD/2022[2011-12]Status: Disposed7/2/2023AY 2011-12
K & R RAIL ENGINEERING LIMITED,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 376/HYD/2022[2017-18]Status: Disposed7/2/2023AY 2017-18
K & R RAIL ENGINEERING LIMITED,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 375/HYD/2022[2016-17]Status: Disposed7/2/2023AY 2016-17
K & R RAIL ENGINEERING LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 374/HYD/2022[2015-16]Status: Disposed7/2/2023AY 2015-16
K & R RAIL ENGINEERING LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 373/HYD/2022[2014-15]Status: Disposed7/2/2023AY 2014-15
K & R RAIL ENGINEERING LIMITED,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 372/HYD/2022[2013-14]Status: Disposed7/2/2023AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs MALAYADRI LAXMI NARASIMHAM MULLAPATI, HYDERABAD
ITA 1082/HYD/2019[2015-16]Status: Disposed7/2/2023AY 2015-16