← All Benches

ITAT Hyderabad Bench

10,999 judgments

S KRISHNA MURTHY,TIRUPATI vs INCOME TAX OFFICERS,WARD-1(2), TIRUPATI

ITA 424/HYD/2021[2015-16]Status: Disposed6/2/2023AY 2015-16

DAICEL CHIRAL TECHNOLOGIES INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -8 (1), HYDERABAD

ITA 87/HYD/2022[2017-18]Status: Disposed3/2/2023AY 2017-18

RAJALAKSHMI AGENCIES,HYDERABAD vs ITO, WARD-7(2), HYDERABAD

ITA 246/HYD/2022[2017-18]Status: Disposed3/2/2023AY 2017-18

HARISH OMPRAKASH AGARWAL,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD

ITA 651/HYD/2022[2019-20]Status: Disposed2/2/2023AY 2019-20

GADDAM SHYAMPRASAD REDDY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD

ITA 351/HYD/2021[2018-19]Status: Disposed2/2/2023AY 2018-19

GADDAM SHYAMPRASAD REDDY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD

ITA 350/HYD/2021[2010-11]Status: Disposed2/2/2023AY 2010-11

GADDAM SHYAMPRASAD REDDY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD

ITA 349/HYD/2021[2009-10]Status: Disposed2/2/2023AY 2009-10

GADDAM SHYAMPRASAD REDDY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD

ITA 348/HYD/2021[2008-09]Status: Disposed2/2/2023AY 2008-09

GRR HOLDINGS,HYDERABAD vs DCIT, CIRCLE -3 (3), HYDERABAD

ITA 92/HYD/2022[2014-15]Status: Disposed31/1/2023AY 2014-15

JAYARAM BASANI,HYDERABAD vs ACIT, CIRCLE-15(1), HYDERABAD

ITA 524/HYD/2022[2017-18]Status: Disposed31/1/2023AY 2017-18

YADAM DELHI CHAKRAVARTHY,TIRUPATI vs INCOME TAX OFFICERS WARD-1(1), TIRUPATI

ITA 17/HYD/2022[2013-14]Status: Disposed31/1/2023AY 2013-14

INCOME TAX OFFICER (INTERNATIONAL TAXATION)-1, HYDERABAD vs ARUNA GULLAPALLI, HYDERABAD

ITA 339/HYD/2021[2017-18]Status: Disposed31/1/2023AY 2017-18

JVR RETAILS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE -2(1), HYDERABAD

ITA 175/HYD/2021[2012-13]Status: Disposed31/1/2023AY 2012-13

BHAVANI ENGINEERING,HYDERABAD vs ITO, WARD-6(1), HYDERABAD

ITA 705/HYD/2022[2019-20]Status: Disposed30/1/2023AY 2019-20

BHAVANI ENGINEERING,HYDERABAD vs ITO,WARD-6(1), HYDERABAD

ITA 704/HYD/2022[2018-19]Status: Disposed30/1/2023AY 2018-19

NAVEEN KUMAR SRIRAM,MEDAK vs ITO, WARD-1, SANGAREDDY

ITA 634/HYD/2022[2017-18]Status: Disposed30/1/2023AY 2017-18

VIVIMED LABS LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-8(1), HYDERABAD

ITA 428/HYD/2022[2018-19]Status: Disposed30/1/2023AY 2018-19

UNITED RAIL ROAD CONSULTANTS PRIVATE LIMITED (UNIQUE RAIL ROAD CONSULTANTS PVT LTD NOW MERGED WITH UNITED RAIL ROAD CONSULTANTS PVT LTD,HYDERABAD vs DCIT-1 CENTRAL CIRCLE-1(3), HYDERABAD

ITA 745/HYD/2020[2015-16]Status: Disposed30/1/2023AY 2015-16

AGRI GOLD PROJECTS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 2006/HYD/2017[2014-15]Status: Disposed30/1/2023AY 2014-15

AGRI GOLD PROJECTS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 2005/HYD/2017[2013-14]Status: Disposed30/1/2023AY 2013-14