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ITAT Hyderabad Bench
10,999 judgments
VINOD AERUKALA,HYDERABAD vs ACIT CENTRAL CIRCLE-3(2), HYDERABAD
ITA 235/HYD/2022[2012-13]Status: Disposed22/2/2023AY 2012-13
MOOLA PADMAJA,HYDERABAD vs ACIT CENTRAL CIRCLE-3(2), HYDERABAD
ITA 234/HYD/2022[2012-13]Status: Disposed22/2/2023AY 2012-13
RAMESH BABU SEGU,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD
ITA 2295/HYD/2018[2011-12]Status: Disposed22/2/2023AY 2011-12
RAMESH BABU SEGU,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD
ITA 2294/HYD/2018[2010-11]Status: Disposed22/2/2023AY 2010-11
M/S. BRIGHTCOM GROUP LIMITED (FORMERLY KNOWN AS LYCOS INTERNET LIMITED),HYDERABAD vs DCIT CIRCLE -16(1), HYDERABAD
ITA 118/HYD/2016[2011-12]Status: Disposed22/2/2023AY 2011-12
DCIT, CIRCLE-17(2), HYD, HYDERABAD vs LYCOS INTERNET LTD (PRESENTLY KNOWN AS BRIGHTCOM GROUP LIMITED), HYDERABAD
ITA 480/HYD/2015[2010-11]Status: Disposed22/2/2023AY 2010-11
M/S. BRIGHTCOM GROUP LIMITED (FORMERLY KNOWN AS LYCOS INTERNET LIMITED),HYDERABAD vs DCIT, CIRCLE-17(2), HYDERABAD
ITA 451/HYD/2015[2010-11]Status: Disposed22/2/2023AY 2010-11
M/S. BRIGHTCOM GROUP LIMITED (FORMERLY KNOWN AS LYCOS INTERNET LIMITED),HYDERABAD vs DCIT CIRCLE -17(2), HYDERABAD
ITA 365/HYD/2015[2010-11]Status: Disposed22/2/2023AY 2010-11
SUNIL KUMAR AGARWAL KISHAN,USA vs ADIT, (INT TAXN)-2, HYDERABAD
ITA 94/HYD/2023[2017-18]Status: Disposed21/2/2023AY 2017-18
COMMUNITY PURE WATER INDIA PRIVATE LIMITED,HYDERABAD vs ITO, WARD-1(1), HYDERABAD
ITA 91/HYD/2023[2018-19]Status: Disposed21/2/2023AY 2018-19
COMMUNITY PURE WATER INDIA PRIVATE LIMITED,HYDERABAD vs ITO,WARD-1(1), HYDERABAD
ITA 90/HYD/2023[2019-20]Status: Disposed21/2/2023AY 2019-20
GEM MOTORS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-2(2), HYDERABAD
ITA 93/HYD/2023[2018-19]Status: Disposed17/2/2023AY 2018-19
AJAY KUMAR AGARWAL,ADILABAD vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD
ITA 600/HYD/2022[2019-20]Status: Disposed17/2/2023AY 2019-20
BHARATHI CEMENT CORPORATION PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE-2(1), HYDERABAD
ITA 159/HYD/2022[2017-18]Status: Disposed17/2/2023AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD vs E CENTRIC SOLUTIONS PRIVATE LIMITED, HYDERABAD
ITA 707/HYD/2019[2013-14]Status: Disposed17/2/2023AY 2013-14
NOORUNNISA BEGUM,HYDERABAD vs ITO, WARD-7(1), HYDERABAD
ITA 89/HYD/2023[2017-18]Status: Disposed16/2/2023AY 2017-18
ZUARI CEMENT LIMITED,KADAPA vs DCIT, CIRCLE -1, KURNOOL
ITA 132/HYD/2022[2017-18]Status: Disposed15/2/2023AY 2017-18
ZUARI CEMENT LIMITED,KADAPA vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1, KURNOOL
ITA 249/HYD/2021[2016-17]Status: Disposed15/2/2023AY 2016-17
PRATHIMA EDUCATIONAL SOCIETY,HYDERABAD vs ACIT (EXEMPTIONS) CIRCLE-1(1), HYDERABAD
ITA 561/HYD/2022[2017-18]Status: Disposed13/2/2023AY 2017-18
VISWABHARATI MUTUALLY AIDED CO- OPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs ITO WARD-4(3), HYDERABAD
ITA 364/HYD/2022[2015-16]Status: Disposed13/2/2023AY 2015-16
