← All Benches
ITAT Hyderabad Bench
10,999 judgments
SATYANARAYANA REDDY MANDA,HYDERABAD vs ITO WARD-9(4), HYDERABAD
ITA 232/HYD/2022[2017-18]Status: Disposed28/2/2023AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE -3(1), HYDERABAD vs SRI SRI GRUHANIRMAN INDIA PRIVATE LIMITED, HYDERABAD
ITA 141/HYD/2021[2016-17]Status: Disposed28/2/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), HYDERABAD vs GVPR ENGINEERS LIMITED, HYDERABAD
ITA 754/HYD/2020[2018-19]Status: Disposed28/2/2023AY 2018-19
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs GVPR ENGINEERS LIMITED, HYDERABAD
ITA 753/HYD/2020[2017-18]Status: Disposed28/2/2023AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs GVPR ENGINEERS LIMITED, HYDERABAD
ITA 752/HYD/2020[2016-17]Status: Disposed28/2/2023AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD, HYDERABAD vs GVPR ENGINEERS LIMITED, HYDERABAD, HYDERABAD
ITA 751/HYD/2020[2015-16]Status: Disposed28/2/2023AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD, HYDERABAD vs GVPR ENGINEERS LIMITED, HYDERABAD
ITA 750/HYD/2020[2014-15]Status: Disposed28/2/2023AY 2014-15
GVPR ENGINEERS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CC-1(3), HYDERABAD
ITA 701/HYD/2020[2018-19]Status: Disposed28/2/2023AY 2018-19
GVPR ENGINEERS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1(3), HYDERABAD
ITA 698/HYD/2020[2015-16]Status: Disposed28/2/2023AY 2015-16
GVPR ENGINEERS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1(3), HYDERABAD
ITA 697/HYD/2020[2014-15]Status: Disposed28/2/2023AY 2014-15
SRI SRI GRUHANIRMAN INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 532/HYD/2020[2016-17]Status: Disposed28/2/2023AY 2016-17
NORTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LIMITED,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 999/HYD/2019[2015-16]Status: Disposed28/2/2023AY 2015-16
SRI SRI GRUHANIRMAN INDIA PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 94/HYD/2019[2015-16]Status: Disposed28/2/2023AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD vs SRI SRI GRUHANIRMAN INDIA PRIVATE LIMITED, HYDERABAD
ITA 128/HYD/2019[2015-16]Status: Disposed28/2/2023AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL vs NORTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LIMITED, WARANGAL
ITA 1008/HYD/2019[2015-16]Status: Disposed28/2/2023AY 2015-16
ANIL KUMAR RATHI,HYDERABAD vs ITO, WARD-5(1), HYDERABAD
ITA 29/HYD/2023[2017-18]Status: Disposed27/2/2023AY 2017-18
ACIT CENTRAL CIRCLE-5(1), HYDERABAD vs QUISLEX LEGAL SERVICES PRIVATE LIMITED, HYDERABAD
ITA 6/HYD/2022[2013-14]Status: Disposed24/2/2023AY 2013-14
SRI RAMACHANDRA MURTHY BADARLA,SECUNDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
ITA 650/HYD/2022[2019-20]Status: Disposed22/2/2023AY 2019-20
UNION PETROL SERVICE,HYDERABAD vs ITO., WARD-8(2), HYDERABAD
ITA 583/HYD/2022[2017-18]Status: Disposed22/2/2023AY 2017-18
JOTHEE SYNDICATE,HYDERABAD vs ACIT, CIRCLE-1(2), HYDERABAD
ITA 262/HYD/2022[2019-20]Status: Disposed22/2/2023AY 2019-20