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ITAT Hyderabad Bench

10,999 judgments

MICROSOFT GLOBAL SERVICES CENTRE (INDIA) PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE-16(2), HYDERABAD, HYDERABAD

ITA 92/HYD/2015[2010-11]Status: Disposed17/4/2023AY 2010-11

THE KUPPAM CO-OPERATIVE TOWN BANK LIMITED,ANDHRA PRADESH vs ACIT, CIRCLE-1(1), TIRUPATHI

ITA 63/HYD/2023[2016-17]Status: Disposed13/4/2023AY 2016-17

SHAFEEQ IQBAL,SECUNDERABAD vs ITO, WARD-10(1), HYDERABAD

ITA 139/HYD/2023[2017-18]Status: Disposed13/4/2023AY 2017-18

GOPI GUNDA,NALGONDA vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 125/HYD/2023[2019-20]Status: Disposed13/4/2023AY 2019-20

GOPI GUNDA,NALGONDA vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 124/HYD/2023[2016-17]Status: Disposed13/4/2023AY 2016-17

VEERENDER RAMA,WARANGAL vs ITO., WARD-3, WARANGAL

ITA 709/HYD/2022[2017-18]Status: Disposed13/4/2023AY 2017-18

DCIT CIRCLE -8(1), HYDERABAD vs EDELWEISS BROKING LIMITED, MUMBAI

ITA 528/HYD/2022[2017-18]Status: Disposed12/4/2023AY 2017-18

EDELWEISS BROKING LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE-17(1), HYDERABAD

ITA 527/HYD/2022[2017-18]Status: Disposed12/4/2023AY 2017-18

MANE INDIA PRIVATE LIMITED,RAANGA REDDY vs DCIT CIRCLE -5(1), HYDERABAD

ITA 479/HYD/2022[2018-19]Status: Disposed12/4/2023AY 2018-19

KABEER KHAN,HYDERABAD vs INCOME TAX OFFICER, WARD-14(4), HYDERABAD

ITA 900/HYD/2019[2009-10]Status: Disposed12/4/2023AY 2009-10

ASWARTHANARAYANA VENKATA RENIGUNTLA,DHARMAVARAM vs ITO, WARD-1, ANANTAPUR

ITA 143/HYD/2023[2017-18]Status: Disposed11/4/2023AY 2017-18

THE GHATKESAR FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,MEDCHAL vs ITO., WARD-15(1), HYDERABAD

ITA 111/HYD/2023[2018-19]Status: Disposed11/4/2023AY 2018-19

THE TIRUMALA TIRUPATI DEVESTHANAMS EMPLOYEES CO OP CREDIT SOCIETY,TIRUPATI vs ITO, WARD-1(1), TIRUPATI

ITA 108/HYD/2023[2018-19]Status: Disposed11/4/2023AY 2018-19

THE TIRUMALA TIRUPATI DEVASTHANAMS EMPLOYEES CO OP CREDIT SOCIETY,TIRUPATI vs ITO., WARD-1(1), TIRUPATI

ITA 107/HYD/2023[2017-18]Status: Disposed11/4/2023AY 2017-18

THE TIRUMALA TIRUPATI DEVASTHANAMS EMPLOYEE CO OP CREDIT SOCIETY,TIRUPATI vs ITO., WARD-1(1), TIRUPATI

ITA 106/HYD/2023[2016-17]Status: Disposed11/4/2023AY 2016-17

MUJTABA HUSSAIN AHMED,NIZAMABAD vs ACIT., CENTRAL CIRCLE -1(4), HYDERABAD

ITA 607/HYD/2022[2019-20]Status: Disposed11/4/2023AY 2019-20

VENKATESHWARA RAO POONURU,HYDERABAD vs ADIT, INTERNATIONAL TAXATION-(2), HYDERABAD

ITA 71/HYD/2022[2017-18]Status: Disposed10/4/2023AY 2017-18

RAJESH DADU,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD

ITA 34/HYD/2023[2019-20]Status: Disposed31/3/2023AY 2019-20

SIVA JANADHANA VARMA MUPPALA,HYDERABAD vs DCIT CIRCLE -2(1), HYDERABAD

ITA 453/HYD/2022[2013-14]Status: Disposed31/3/2023AY 2013-14

KAMINENI HEALTH SERVICES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD

ITA 90/HYD/2018[2013-14]Status: Disposed31/3/2023AY 2013-14