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ITAT Hyderabad Bench
10,999 judgments
PASUPARTHY TEXTILES,TIRUPATI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), TIRUPATI
ITA 1689/HYD/2018[2011-12]Status: Disposed31/3/2023AY 2011-12
PASUPARTHY SILKS,TIRUPATI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1688/HYD/2018[2011-12]Status: Disposed31/3/2023AY 2011-12
SRI GAYATRI CONSTRUCTION,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1569/HYD/2019[2012-13]Status: Disposed29/3/2023AY 2012-13
HIGHEND PROPERTIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(3), HYDERABAD
ITA 2287/HYD/2018[2014-15]Status: Disposed29/3/2023AY 2014-15
HIGHEND PROPERTIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(3), HYDERABAD
ITA 2286/HYD/2018[2013-14]Status: Disposed29/3/2023AY 2013-14
HIGHEND PROPERTIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(3), HYDERABAD
ITA 2285/HYD/2018[2012-13]Status: Disposed29/3/2023AY 2012-13
HIGHEND PROPERTIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 2284/HYD/2018[2011-12]Status: Disposed29/3/2023AY 2011-12
ACIT, CIRCLE-2(1), HYDERABAD vs KALEESUWARI REFINERY AND INDUSTRY PVT LTD,(PREVIOUSLY KNOWN AS M/S NATUROL BIOENERGY LTD), HYDERABAD
ITA 614/HYD/2022[2009-10]Status: Disposed28/3/2023AY 2009-10
SANJAY AWATHARE,MAHARASTRA vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 123/HYD/2023[2020-21]Status: Disposed27/3/2023AY 2020-21
SANJAY AWATHARE,MAHARASTRA vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 122/HYD/2023[2019-20]Status: Disposed27/3/2023AY 2019-20
SANJAY AWATHARE,MAHARASTRA vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 121/HYD/2023[2018-19]Status: Disposed27/3/2023AY 2018-19
SANJAY AWATHARE,MAHARASTRA vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 120/HYD/2023[2017-18]Status: Disposed27/3/2023AY 2017-18
DCIT., (INTERNATIONAL TAXATION)-1, HYDERABAD vs NANDITA PATHAK, ASSAM
ITA 586/HYD/2022[2018-19]Status: Disposed27/3/2023AY 2018-19
SUNIL KUMAR AHUJA,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 157/HYD/2022[2009-10]Status: Disposed27/3/2023AY 2009-10
LIGHT ASSOCIATES MINISTRY OF ST. BARNABA SOCIETY,KHAMMAM vs ITO, (EXEMPTIONS)-3, HYDERABAD
ITA 305/HYD/2021[2010-11`]Status: Disposed27/3/2023
UNILOIDS BIO SCIENCES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 938/HYD/2018[2013-14]Status: Disposed27/3/2023AY 2013-14
UNILOIDS BIOSCIENCES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 1699/HYD/2017[2013-14]Status: Disposed27/3/2023AY 2013-14
NARAYANA NINGAREDDYPALLY,HYDERABAD vs ITO, WARD-13(5), HYDERABAD
ITA 74/HYD/2023[2017-18]Status: Disposed24/3/2023AY 2017-18
SURYAVATHI GANDIBOINA,PEDDAPALLI vs ACIT., CIRCLE-1, KARIMNAGAR
ITA 31/HYD/2023[2017-18]Status: Disposed24/3/2023AY 2017-18
KISHORE KUMAR,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 729/HYD/2022[2014-15]Status: Disposed24/3/2023AY 2014-15