← All Benches
ITAT Hyderabad Bench
10,999 judgments
ANEES FATIMA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(3), HYDERABAD
ITA 149/HYD/2021[2015-16]Status: Disposed25/4/2023AY 2015-16
ANEES FATIMA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(3), HYDERABAD
ITA 148/HYD/2021[2014-15]Status: Disposed25/4/2023AY 2014-15
ANEES FATIMA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(3), HYDERABAD
ITA 147/HYD/2021[2013-14]Status: Disposed25/4/2023AY 2013-14
DY. COMMISSIONER OF INCOME TAX,(INTERNATIONAL TAXATION)-1, HYDERABAD vs FAIR FIELD DEVELOPMENT LIMITED, CYPRUS
ITA 488/HYD/2019[2014-15]Status: Disposed25/4/2023AY 2014-15
FAIRFIELD DEVELOPMENT LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX,(INTERNATIONAL TAXATION), HYDERABAD
ITA 347/HYD/2019[2014-15]Status: Disposed25/4/2023AY 2014-15
HEMAKUMAR REDDY POUTTIAKULA,CHITTOOR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), TIRUPATI
ITA 1624/HYD/2019[2017-18]Status: Disposed25/4/2023AY 2017-18
NORTHSTAR HOMES,HYDERABAD vs ACIT., CENTRAL CIRCLE -1(2), HYDERABAD
ITA 585/HYD/2022[2017-18]Status: Disposed21/4/2023AY 2017-18
GOPAL GOUD PALLE,HYDERABAD vs DCIT, CIRCLE-3(3), HYDERABAD
ITA 131/HYD/2023[2019-20]Status: Disposed20/4/2023AY 2019-20
ORCHASP LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(2), HYDERABAD
ITA 182/HYD/2022[2011-12]Status: Disposed20/4/2023AY 2011-12
INCOME TAX OFFICER, WARD-17(1), HYDERABAD vs DAKSHIN INFRASTRUCTURES PRIVATE LIMITED, HYDERABAD
ITA 991/HYD/2019[2010-11]Status: Disposed20/4/2023AY 2010-11
SRI KODE FINVEST PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(2), HYDERABAD
ITA 135/HYD/2023[2007-08]Status: Disposed19/4/2023AY 2007-08
NIRAJITA MITRA,HYDERABAD vs ITO., WARD-12(4), HYDERABAD
ITA 579/HYD/2022[2017-2018]Status: Disposed19/4/2023AY 2017-2018
RAMACHANDRAN BANDHUVULA,HYDERABAD vs ITO WARD-3(1), HYDERABAD
ITA 523/HYD/2022[2017-18]Status: Disposed19/4/2023AY 2017-18
JAI TULJA BHAVANI RESTAURANT & BAR,RANGA REDDY vs ITO, WARD-8(1), HYDERABAD
ITA 36/HYD/2023[2017-18]Status: Disposed18/4/2023AY 2017-18
COMMVAULT SYSTEMS (INDIA) PRIVATE,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1), HYDERABAD
ITA 282/HYD/2022[2011-12]Status: Disposed18/4/2023AY 2011-12
INCOME TAX OFFICER, WARD-3, KADAPA vs SRI VANI VENKATESWARA CONSTRUCTIONS, KADAPA
ITA 810/HYD/2018[2013-14]Status: Disposed18/4/2023AY 2013-14
CELESTIAL BIOLABS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 963/HYD/2018[2009-10]Status: Disposed17/4/2023AY 2009-10
CELESTIAL BIOLABS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 962/HYD/2018[2008-09]Status: Disposed17/4/2023AY 2008-09
CELESTIAL BIOLABS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 961/HYD/2018[2007-08]Status: Disposed17/4/2023AY 2007-08
MICROSOFT GLOBAL SERVICES CENTRE (INDIA) PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2389/HYD/2018[2014-15]Status: Disposed17/4/2023AY 2014-15
