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ITAT Hyderabad Bench

10,999 judgments

AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1223/HYD/2018[2011-12]Status: Disposed26/4/2023AY 2011-12

AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1222/HYD/2018[2010-11]Status: Disposed26/4/2023AY 2010-11

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED, HYDERABAD

ITA 1177/HYD/2018[2015-16]Status: Disposed26/4/2023AY 2015-16

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED, HYDERABAD

ITA 1176/HYD/2018[2014-15]Status: Disposed26/4/2023AY 2014-15

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED, HYDERABAD

ITA 1175/HYD/2018[2013-14]Status: Disposed26/4/2023AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED, HYDERABAD

ITA 1174/HYD/2018[2012-13]Status: Disposed26/4/2023AY 2012-13

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED, HYDERABAD

ITA 1173/HYD/2018[2011-12]Status: Disposed26/4/2023AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PRAVARDHAN SEEDS PRIAVATE LIMITED, HYDERABAD

ITA 2091/HYD/2017[2013-14]Status: Disposed26/4/2023AY 2013-14

OCIMUM BIO SOLUTIONS (I) LTD., HYD,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD

ITA 280/HYD/2016[2011-12]Status: Disposed26/4/2023AY 2011-12

PRIMARY AGRICULTURE CO OPERATIVE CREDIT SOCIETY,KARIMNAGAR vs ITO,WARD-2, KARIMNAGAR

ITA 142/HYD/2023[2017-18]Status: Disposed25/4/2023AY 2017-18

PRIMARY AGRICULTURE CO OPERATIVE CREDIT SOCIETY,KARIMNAGAR vs ITO, WARD-2, KARIMANAGAR

ITA 141/HYD/2023[2017-18]Status: Disposed25/4/2023AY 2017-18

SEW BELLARY HIGHWAYS LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD

ITA 653/HYD/2022[2018-19]Status: Disposed25/4/2023AY 2018-19

SRI VENKATESHWAR REDDY PACCHICA,WARANGAL vs DCIT CIRCLE -1(3), HYDERABAD

ITA 521/HYD/2022[2018-19]Status: Disposed25/4/2023AY 2018-19

SRI RAJA REDDY NALLA,WARANGAL vs ACIT, CENTRAL CIRCLE-1(3), HYDERABAD

ITA 519/HYD/2022[2017-18]Status: Disposed25/4/2023AY 2017-18

DISHA FOODS PVT LTD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD

ITA 503/HYD/2022[2019-20]Status: Disposed25/4/2023AY 2019-20

ACIT, CENTRAL CIRCLE-1(1), HYDERABAD vs SUNIL KUMAR AHUJA, HYDERABAD

ITA 156/HYD/2022[2008-09]Status: Disposed25/4/2023AY 2008-09

SUNIL KUMAR AHUJA,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD

ITA 155/HYD/2022[2007-08]Status: Disposed25/4/2023AY 2007-08

ANEES FATIMA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(3), HYDERABAD

ITA 152/HYD/2021[2018-19]Status: Disposed25/4/2023AY 2018-19

ANEES FATIMA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(3), HYDERABAD

ITA 151/HYD/2021[2017-18]Status: Disposed25/4/2023AY 2017-18

ANEES FATHIMA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(3), HYDERABAD

ITA 150/HYD/2021[2016-17]Status: Disposed25/4/2023AY 2016-17