← All Benches
ITAT Hyderabad Bench
10,990 judgments
SUSHEE INFRA & MINING LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-(2), HYDERABAD
ITA 647/HYD/2020[2017-18]Status: Disposed27/12/2023AY 2017-18
SUSHEE INFRA & MINING LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 646/HYD/2020[2016-17]Status: Disposed27/12/2023AY 2016-17
SUSHEE INFRA & MINING LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 645/HYD/2020[2015-16]Status: Disposed27/12/2023AY 2015-16
PARVATHI GARLAPATI,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
ITA 598/HYD/2023[2017-18]Status: Disposed26/12/2023AY 2017-18
JAGAN MOHAN RAO KODUPUGANTI,HYDERABAD vs INCOME TAX OFFICER, WARD-3, NIZAMABAD, NIZAMABAD
ITA 584/HYD/2023[2017-18]Status: Disposed26/12/2023AY 2017-18
TATA RAO GALI,HYDERABAD vs INCOME TAX OFFICER, (INT.TAXN)-1, HYDERABAD
ITA 528/HYD/2023[2021-22]Status: Disposed26/12/2023AY 2021-22
RAKESH REDDY KESHANNA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 513/HYD/2023[2017-18]Status: Disposed26/12/2023AY 2017-18
SRIRAMULU YALLAPU,KOTHAGUDEM vs INCOME TAX OFFICER, WARD-1, KOTHAGUDEM
ITA 509/HYD/2023[2017-18]Status: Disposed26/12/2023AY 2017-18
GENNEX LABORATORIES LIMITED,HYDERABAD vs DCIT., 2(1), HYDERABAD
ITA 357/HYD/2023[2021-22]Status: Disposed26/12/2023AY 2021-22
S & P CAPITAL IQ (INDIA) PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-3(1), HYDERABAD
ITA 463/HYD/2022[2018-19]Status: Disposed26/12/2023AY 2018-19
MURALI MOHAN VISWANADHUNI,HYDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 558/HYD/2023[2014-15]Status: Disposed22/12/2023AY 2014-15
SRIMAD VIRAT POTHULURI VEERABRAHMENDRA SWAMULAVARI MATAM,KADAPA vs INCOME TAX OFFICER, EXEMPTION WARD, TIRUPATI
ITA 539/HYD/2023[2016-17]Status: Disposed22/12/2023AY 2016-17
JOHNSON RENIGUNTLA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
ITA 490/HYD/2023[2017-18]Status: Disposed22/12/2023AY 2017-18
CIRUS SOLAR SYSTEMS PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE-1(2), HYDERABAD
ITA 449/HYD/2023[2012-13]Status: Disposed22/12/2023AY 2012-13
NEOVANTAGE INNOVATION PARK PRIVATE LIMITED (FORMERLY KNOWN AS MN TAKSHILA INDUSTRIEES PVT LTD),HYDERABAD vs ITO, WARD-16(3), HYDERABAD
ITA 456/HYD/2022[2018-19]Status: Disposed22/12/2023AY 2018-19
NEOVANTAGE INNOVATION PARK PRIVATE LIMITED(FORMERLY KNOWN AS MN TAKSHILA INDUSTRIES PRIVATE LIMITED ),HYDERABAD vs ITO,WARD-16(3), HYDERABAD
ITA 340/HYD/2022[2017-18]Status: Disposed22/12/2023AY 2017-18
THALLOJU KRISHNA MURTHY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 521/HYD/2023[2017-18]Status: Disposed21/12/2023AY 2017-18
SRI VENKATESWARA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 471/HYD/2023[2012-13]Status: Heard21/12/2023AY 2012-13
HINDUPUR BIO-ENERGY PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 644/HYD/2018[2011-12]Status: Disposed21/12/2023AY 2011-12
DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD vs HINDUPUR BIO-ENERGY PVT. LTD., HYD, HYDERABAD
ITA 1243/HYD/2016[2011-12]Status: Disposed21/12/2023AY 2011-12