← All Benches
ITAT Hyderabad Bench
10,990 judgments
MALLESHAM MUNUGALA,VIKARABAD vs INCOME TAX OFFICER, WARD-1, VIKARABAD
ITA 545/HYD/2023[2014-15]Status: Disposed20/12/2023AY 2014-15
VAB INDUSTRIES LLP,HYDERABAD vs INCOME TAX OFFICE, WARD-12(1), HYDERABAD
ITA 431/HYD/2023[2021-2022]Status: Heard20/12/2023AY 2021-2022
CAT TECHNOLOGIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 274/HYD/2019[2010-11]Status: Disposed20/12/2023AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs KORPOLU LAXMAN REDDY, HYDERABAD
ITA 1943/HYD/2018[2016-17]Status: Disposed20/12/2023AY 2016-17
VENKHATA SRINIVASA INFRACON PRIVATE LIMITED,SIRIPURAM, VISAKHAPATNAM vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
ITA 518/HYD/2023[2017-2018]Status: Heard19/12/2023AY 2017-2018
VENKHATA SRINIVASA INFRACON PRIVATE LIMITED,SIRIPURAM, VISAKHAPATNAM vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD
ITA 517/HYD/2023[2016-17]Status: Heard19/12/2023AY 2016-17
VENKHATA SRINIVASA INFRACON PRIVATE LIMITED,SIRIPURAM, VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 516/HYD/2023[2014-15]Status: Heard19/12/2023AY 2014-15
SDE ENGINEERS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-3(1), HYDERABAD, HYDERABAD
ITA 842/HYD/2017[2012-13]Status: Disposed19/12/2023AY 2012-13
SDE ENGINEERS PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 205/HYD/2016[2011-12]Status: Disposed19/12/2023AY 2011-12
SDE ENGINEERS PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 204/HYD/2016[2006-07]Status: Disposed19/12/2023AY 2006-07
PRAKASH KANYADARA,VIJAYAWADA vs INCOME TAX OFFICER (INT TAXN)-1, HYDERABAD
ITA 519/HYD/2023[2015-16]Status: Disposed18/12/2023AY 2015-16
SULTANA BEGUM,HYDERABAD vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-9, HYDERABAD
ITA 514/HYD/2023[2017-18]Status: Disposed18/12/2023AY 2017-18
ACIT, CIRCLE-2(2), HYD, HYDERABAD vs GD RESEARCH CENTRE PVT. LTD., (FORMERLY KNOWN AS M/S. DMV BUSINESS AND MARKET RESEARCH P. LTD.), HYD, HYDERABAD
ITA 104/HYD/2016[2011-12]Status: Disposed18/12/2023AY 2011-12
KADIRI SURYANARAYANA REDDY,ANANTHAPUR, ANDHRA PRADESH vs INCOME TAX OFFICER, WARD-2, ANANTHAPUR, ANDHRA PRADESH
ITA 569/HYD/2023[2017-18]Status: Disposed12/12/2023AY 2017-18
DCIT, CIRCLE-2(1), HYDERABAD vs ICOMM TELE LIMITED, HYDERABAD
ITA 234/HYD/2023[2014-15]Status: Heard12/12/2023AY 2014-15
DEEPAK NAGORI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD
ITA 1713/HYD/2018[2012-13]Status: Disposed12/12/2023AY 2012-13
M/S MADHUPALA ESTATES PVT. LTD.,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD
ITA 2078/HYD/2011[2006-07]Status: Heard12/12/2023AY 2006-07
BOLLAM SAMPATH KUMAR JEWELLERS PRIVATE LIMITED,WARANGAL vs ACIT, CIRCLE-3(1), HYDERABAD
ITA 254/HYD/2023[2017-18]Status: Disposed11/12/2023AY 2017-18
NAVAYUGA ENGINEERING COMPANY LIMITED,HYDERABAD vs ACIT CIRCLE-1(1), HYDERABAD
ITA 241/HYD/2022[2015-16]Status: Disposed11/12/2023AY 2015-16
NAVAYUGA ENGINEERING COMPANY LIMITED,HYDERABAD vs ACIT CIRCLE-1(1), HYDERABAD
ITA 240/HYD/2022[2014-15]Status: Disposed11/12/2023AY 2014-15
