ITAT Hyderabad Bench
10,989 judgments
CHITTIPOLU SRINIVAS,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
SHRI LALIET KUMAR (Judicial Member)
ITO., WARD-11(1), HYDERABAD vs SURESH SAMINENI, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
HARI KRISHNA KATTIBOINA,KALUVAI vs ITO., WARD-1 , GUDUR
SHRI LALIET KUMAR (Judicial Member)
GRANULES CZRO PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
DCIT CIRCLE -2(1), HYDERABAD vs GIREESH INFRASTRUCTURE PVT LTD, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SAVERA CONSTRUCTION PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SARITHA MANKAL,MEDAK. vs ITO., WARD - 1, SANGAREDDY.
SHRI LALIET KUMAR (Judicial Member)
LAKE VIEW FILLING STATION,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
SHRI LALIET KUMAR (Judicial Member)
JAGADESH KANDERI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member)
VOITH TURBO PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
B NARAYANA DAS SHYAM SUNDER LOYA CURE THALASSEMIA WELFARE TRUST ,RANGAREDDY vs ITO, EXEMPTION WARD-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
GOPAL NAIDU THIRUMALESH,CHITTOOR vs INCOME TAX OFFICER, WARD -2, CHITTOOR.
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
RAMESH REDDY GONGALLA,UNITED STATES vs ADIT(INT TAXN)-1, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
VENKAT REDDY KONDI ,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AKSHAYA MUTUALLY AIDED COOPERATIVE CREDIT SOCIETY LIMITED,ANANTAPUR vs INCOME TAX OFFICER, WARD-1, ANANTAPUR
SHRI K.NARASIMHA CHARY (Judicial Member)
VEERA GANIKAMMA GUTTULA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member)
GAINSIGHT SOFTWARE PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs SUBRAMANYAM REDDIVARI, DHARMAVARAM
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ANIL JOSEPH REDDY THUMMA,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SRI GANAPATHI SEVA SAMITHI,HYDERABAD vs ITO., WARD 7(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member)