ITAT Hyderabad Bench
10,989 judgments
KWOKUTLA VARAKANTH REDDY ,RANGA REDDY vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
MAHALAKSHMI LABORATORIES PRIVATE LIMITED,HYDERABAD vs ITO, WARD-17(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD 17(1), HYDERABAD vs MAHALAKSHMI LABORATORIES PVT LTD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DHOLA INFRA PROJECTS LIMITED (FORMERLY KNOWN AS NAVAYUGA DHOLA INFRA PROJECTS LIMITED),MUMBAI vs ACIT., CIRCLE-16(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member)
UTTAM KUMAR CHALLA,HYDERABAD vs ITO., WARD 6(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CIRCLE-1(1), HYDERABAD, TELANGANA vs CH VENUGOPAL REDDY EDUCATIONAL SOCIETY, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs HSBC ELECTRONIC DATA PROCESSING INDIA PVT. LTD.,, MADHAPUR
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
HSBC ELECTRONIC DATA PROCESSING INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE-2(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs SURESH CONSTRUCTIONS, GUNTAKAL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ADAMALA MOHANA ,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G., HON’BLE (Accountant Member)
SURADA VENKATA KRHISNA MOORTHY,KHAMMAM vs ITO, WARD-1, KHAMMAM
SHRI LALIET KUMAR (Judicial Member)
ERIKI MURALI,TIRUPATI vs INCOME TAX OFFICER, WARD -1(4), TIRUPATI
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BHAGAWAN SRI BALASAIBABA CENTRAL TRUST,KURNOOL vs INCOME TAX OFFICER, EXEMPTION WARD, TIRUPATI
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHELADIA ASSOCIATES INC,HYDERABAD vs ADIT(INT TAXN)-2,HYD, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DR REDDYS LABORATORIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
DCIT CC-1(4), KOLKATA, KOLKATA vs PGI DISTRIBUTROS PVT LTD, KOLKATA
DCIT CC-1(4), KOLKATA, KOLKATA vs PGI DISTRIBUTORS PVT LTD, KOLKATA
BHAGINI MANDAL,HYDEABAD vs ITO., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
BHAGINI MANDAL,HYDERABAD vs ITO., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
JALADI GEETHA PADMAJA,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
SHRI LALIET KUMAR (Judicial Member)
