ITAT Hyderabad Bench
10,989 judgments
DCIT., (INTERNATION TAXATION)-2, HYDERABAD vs VIRTUSA INTERNATIONAL B V, NETHERLAND
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SYNDICATE RETIRED EMPLOYEES AND OTHER MUTUALLY AIDED COOP CREDIT SOCIETY LTD,KURNOOL vs INCOME TAX OFFICER, WARD-1, KURNOOL
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SYNDICATE RETIRED EMPLOYEES AND OTHER MUTUALLY AIDED COOP CREDIT SOCIETY LTD,KURNOOL vs INCOME TAX OFFICER, WARD-1, KURNOOL
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs SURESH CONSTRUCTIONS, GUNTAKAL
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MANISHA AGRI BIOTECH PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MANISHA AGRI BIOTECH PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MANISHA AGRI BIOTECH PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MANISHA AGRI BIOTECH PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD vs MANISHA AGRI BIOTECH PRIVATE LIMITED, R.R.DIST, R.R.DIST
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAMATHA ADAPA,HYDERABAD vs ITO., WARD-12(6), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
HEALTHWARE PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
CHITTI VENKATESWARI KARUMANCHI,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1) , HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
KRISHNA REDDY DURGAMPUDI,HYDERABAD vs INCOME TAX OFFICER, WARD-13(5), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VENKAT RAJASEKHAR KONERU,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
PRAMOD REDDY TEKULA,HYDERABAD vs ACIT,CENTRAL CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
BANDI SUDHEER REDDY ,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(4), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
SWAPNA GUDIPUDI,HYDERABAD vs INCOME TAX OFFICER (INT TAXN)-1, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CIRCLE-2(1), HYDERABAD vs TECKBOND LABORATORIES PRIVATE LTD , AMEERPET
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SLV ROYAL ESTATE,NELLORE vs ITO., WARD-1, NELLORE
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
CORTEVA AGRISCIENCE SERVICES INDIA PRIVATE LIMITED,,HYDERABAD vs DCIT CIRCLE -1(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MANJUNATHA G., HON’BLE (Accountant Member)
