ITAT Hyderabad Bench
10,989 judgments
DOLPHIN HOTELS PRIVATE LIMITED,ANAJPUR vs DCIT., CIRCLE-5(1), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
SUSHMASRI BOPPANA,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(1), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
SUSHMASRI BOPPANA,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(1), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs ASIAN INFRA ESTATES LLP, SECUNDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs ASIAN INFRA ESTATES LIMITED, HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs ASIAN DWELLINGS LLP, HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD -14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD -14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASIP SIPL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VINS BIOPRODUCTS LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
INCOME TAX OFFICER, WARD-2, NELLORE vs BATHINA SRAVYA , NELLORE
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAMESH KAMADULA,HYDERABAD vs ITO., WARD-9(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
VENKAT RAMA REDDY PUPPALA,HYDERABAD vs ITO., WARD-13(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
PAVITRA SANGALA ,WARANGAL vs ITO., WARD -2 , WARANGAL
SHRI PRAKASH CHAND YADAV (Judicial Member)