ITAT Hyderabad Bench
10,989 judgments
RAKESH SATYANARAYANA AGARWAL,HYDERABAD. vs ITO., WARD-3(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BADAR FATIMA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SHANKAR REDDY ENUGUDALA,CHITTOOR vs ITO., WARD-1, MADANAPALLE
Shri Manjunatha, G. (Accountant Member)
VENKATA SUBBA REDDY SANKEPALLY,HYDERABAD vs ITO., WARD -13(4), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
JOSEPH KIRAN KUMAR REDDY BASANI,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI MANJUNATHA G. HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY HON’BLE (Judicial Member)
AGA PUBICATIONS LIMITED,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
YARALA VENKAT SAI SHANKER REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
ASRA AHMED ,HYDERABAD vs ADIT (INTERNATIONAL TAXATION)-2, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
SYED AHMED ZEESHANUDDIN,HYDERABAD vs ADIT (INTERNATIONAL TAXATION)-2 , HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
SUBHASH KUMAR KEDIA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
BIKASH KUMAR KEDIA ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
MALEPATI ADINARAYANA,KADAPA vs ITO., WARD-1, KADAPA
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
MOHHAMAD WAJAHAT ALI KHAN ,HYDERABAD vs INCOME TAX OFFICER (INT TAXN)-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX(IT)-II, HYDERABAD vs SEW INFRASTRUCTURE LIMITED, SECUNDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
JAYA PRAKAASH JUMAANI,HYDERABAD vs ACIT.,CIRCLE- 6(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
VANASOWRABHA ASSOCIATES,WARANGAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
SHRI LALIET KUMAR (Judicial Member), SHRI MANJUNATHA G (Accountant Member)
PALLAPOTHU MANJUSHA,HYDERABAD. vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE - 14(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
LATHA DANDU,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
OMEGA DEVELOPMENT VENTURES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs DOLPHIN HOTELS PRIVATE LIMITED, RANGA REDDY
Shri Mahavir Singh, Hon'ble (Vice President), Shri Manjunatha, G. Accountant Hon'ble (Accountant Member)