ITAT Hyderabad Bench
10,989 judgments
RAMADEVI NELATURI,CUDDAPAH vs ITO., WARD-1, PRODDUTUR
Shri INTURI RAMA RAO (Accountant Member)
RAM MOHAN RAPALA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
Shri INTURI RAMA RAO (Accountant Member)
RAM MOHAN RAPALA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
Shri INTURI RAMA RAO (Accountant Member)
RAM MOHAN RAPALA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
Shri INTURI RAMA RAO (Accountant Member)
RAM MOHAN RAPALA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
Shri INTURI RAMA RAO (Accountant Member)
RAM MOHAN RAPALA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
Shri INTURI RAMA RAO (Accountant Member)
SUNIL JAYANTILAL SACHDEV,HYDERABAD vs ITO, WARD-4(1), HYDERABAD
Shri INTURI RAMA RAO. (Accountant Member)
VENKATA KRISHNA TATINENI,SECUNDERBAD vs ASST COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHAIK MAHAMMADADIL,KADAPA vs INCOME-TAX OFFICER, WARD-1, KADAPA
SHRI K.NARASIMHA CHARY (Judicial Member)
BODEPUDI HARI BABU, HYDERABAD vs ITO., WARD - 8(1), HYDERABAD.
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
SRIRAMA CHANDRA AKELLA,HYDERABAD vs DCIT., CIRCLE-12(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LOTUSDEW WEALTH AND INVESTMENT ADVISORS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE - 5(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs GREEN PARK HOTELS AND RESORTS LIMITED, HYDRABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
SUDHAKAR RAO GUDIPUDI ,KHAMMAM vs ITO., WARD -1, KHAMMAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs LAURUS LABS LIMITED, VISAKHAPATNAM
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs LAURUS LABS LIMITED, VISAKHAPATNAM
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs LAURUS LABS LIMITED, VISAKHAPATNAM
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
LAURUS LABS LIMITED,VISHAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
SGB BRANDSAFWAY PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -3 (1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAMA KRISHNA RAMISETTI,RANGA REDDY. vs INCOME TAX OFFICER, WARD - 1, NALGONDA
Shri Manjunatha, G. (Accountant Member)