ITAT Hyderabad Bench
10,989 judgments
VANISRI MUKTA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SRI VASAVI TRADERS,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
KRISHNA MOHAN THIRIVEEDHI,KURNOOL vs ITO., WARD-1 , KURNOOL
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
RAM REDDY JAKKIDI,HYDERABAD vs ITO, WARD-11(2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
RAM REDDY JAKKIDI,HYDERABAD vs ITO, WARD-11(2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
RAM REDDY JAKKIDI,HYDERABAD vs ITO., WARD-11(2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
DCIT, CENTRAL CIRCLE -1(4), HYDERABAD vs MK INFRA & DEVELOPERS, HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
MENZIES BOBBA GROUND HANDLING SERVICES PRIVATE LIMITED (NOW MERGED WITH MENZIES AVIATION BOBBA(BANGALORE)PRIVATE LIMITED),HYDERABAD vs DCIT CIRCLE-5(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
OSI SYSTEMS PRIVATE LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
KANUKUNTLA LAKSHMINARAYANA,KOTHAGUDEM vs ITO., WARD-1, KOTHAGUDEM
SHRI K.NARASIMHA CHARY (Judicial Member)
SHUBAM SINGH NIMBA,HYDERABAD vs ITO., WARD-8(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
RAMESH BABU JASTI,GANDIPET vs ITO., WARD-12(6), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
RAMESH BABU JASTI,GANDIPET vs ITO., WARD-12(6), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
VENKATA PRABHAKAR RAO AMANCHARLA ,NELLORE vs INCOME TAX OFFICER, WARD-5, NELLORE
SHRI K.NARASIMHA CHARY (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD vs SEW INFRASTRUCTURE LIMITED, HYDERABAD
JUSTICE (Retd.) C.V. BHADANG, PRESIDENT, SHRI MAHAVIR SINGH (Vice President), SHRI G. MANJUNATHA (Accountant Member)
MIKKILINENI SUDHAKAR,HYDERABAD vs DCIT., CIRCLE-6(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
VENKATA SURYANARAYANA MANDAVA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member)
RAJANARENDAR KATUKOJWALA,HYDERABAD vs ITO., WARD-1, WARANGAL
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JAYA BALAJEE REAL MEDIA PVT LTD,HYDERABAD vs DCIT., CENTRAL CIRCLE - 2(3), HYDERABAD
SHRI MANJUNATHA G. HON’BLE (Accountant Member), SHRI K. NARASIMHA CHARY HON’BLE (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs JVR RETAILS PRIVATE LIMITED, HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
