ITAT Hyderabad Bench
10,989 judgments
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(4), HYDERABAD vs ZARA INVESTMENTS PRIVATE LIMITED , SECUNDERABAD
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(4), HYDERABAD vs AZAJ FAROOQI, SECUNDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
AZAJ FAROOQI,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CENTRAL CIRTCLE -3(4),HYDERABAD, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE 3(4), HYDERABAD vs AIJAZ INVESTMENTS &ESTATES PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE 3(4), HYDERABAD vs AIJAZ INVESTMENTS & ESTATES PRIVATE LIMITED , SECUNDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(4) , HYDERABAD vs AIJAZ INVESTMENTS & ESTATES PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(4), HYDERABAD vs SHOEB ESTATES PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
DEVARAJ GOUD KARRE,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GANDHI PEDAPUDI,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRAVEENA REDDY,HYDERABAD vs ITO, WARD-8(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
PRABHAKAR SHANIGARAPU,WARANGAL vs ITO, WARD-1, WARANGAL
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD-16(1), HYDERABAD vs NORTH ANDHRA UTILITIES PRIVATE LIMITED, HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD-16(1), HYDERABAD vs NORTH ANDHRA UTILITIES PRIVATE LIMITED, HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GURU NANAK MISSION TRUST,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT., CIRCLE-2(1), HYDERABAD vs TEAM UNIVERSAL INFRATECH PRIVATE LIMITED, HYDERABAD
MAATI FOUNDATION,RANGA REDDY vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
MAATI FOUNDATION,RANGA REDDY vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
SHRI LALIET KUMAR, JUDICIAL MEMBER\nAND\nSHRI G. MANJUNATHA (Accountant Member)
SANJEEVA REDDY TALLA,MEDCHAL MANDAL vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ACE CONSTRUCTIONS, HYDERABAD
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ROYAL ENGINEERING, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
