ITAT Hyderabad Bench
10,989 judgments
ASSISTANT COMMISIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD vs ASMA ESTATES & INVESTMENTS PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
NARSI REDDY KOMATIREDDY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(2), HYDERABAD
NARSI REDDY KOMATIREDDY,HYDERABAD vs SRIG. SANTOSH KUMAR, DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAJITHA BOKKA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
RATNA INFRASTRUCTURE PROJECTS PRIVATE LIMITED,HYDERABAD vs ITO, WARD-3(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
ACIT, CIRCLE-2(1), HYDERABAD vs Y S JAGAN MOHAN REDDY, KADAPA
SUNIL NARANG,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), HYDERABAD
AVUTI BHANUPRASAD,MAHABUBNAGAR vs ITO., WARD-1, MAHABUBNAGAR
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
ACIT., CIRCLE-8(1), HYDERABAD vs NCC HES JV, MADHAPUR
ACIT., CIRCLE-8(1), HYDERABAD vs NCC HES JV, MADHAPUR
ACIT., CIRCLE-8(1), HYDERABAD vs NCC HES JV, HYDERABAD
JSW ENERGY (UTKAL) LIMITED (FORMERLY KNOWN AS IND BARATH ENERGY UTKAL LIMITED),HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs JSW ENERGY (UTKAL) LIMITED, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs MAGNA HOMES, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWIDIA (Accountant Member)
RAHUL AGARWAL,HYDERABAD vs ACIT., CENTRAL CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
ACIT., EXEMPTIONS CIRCLE-1(1), HYDERABAD vs PHARMACEUTICALS EXPORT PROMOTION COUNCIL OF INDIA, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
KOLLURU VENKATESH,SECUNDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs B.RAMALINGA RAJU, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs B.RAMALINGA RAJU , HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD-1(2), HYDERABAD vs ATHENA GLOBAL TECHNOLOGIES LIMITED (FORMERLY M/S VJIL CONSULTING LIMITED), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
