ITAT Hyderabad Bench
10,989 judgments
MALIHA SYEDA,USA vs ITO (INT TAXN)-2, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI G. MANJUNATHA (Accountant Member)
MALIHA SYEDA,USA vs ITO (INT TAXN)-2, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI G. MANJUNATHA (Accountant Member)
MALIHA SYEDA,USA vs ITO (INT TAXN)-2, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI G. MANJUNATHA (Accountant Member)
APR JEWELLERS PRIVATE LIMITED,ANATHAPUR vs ITO WARD 1(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE 3(4), HYDERABAD vs ZAINAB INVESTMENTS PRIVATE LIMITED , HYDERABAD
ASSIATANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE 3(4), HYDERABAD vs ZAINAB INVESTMENTS PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE 3(4), HYDERABAD vs ZAINAB INVESTMENTS PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
ASSIATANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(4), HYDERABAD vs ZAINAB INVESTMENTS PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(4), HYDERABAD vs ZAINAB INVESTMENTS PRIVATE LIMITED , SECUNDERABAD
ZAINAB INVESTMENTS PRIVATE LIMITED ,SECUNDERABAD,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(4),HYDERABAD, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)
MALEPATI SIVASHANKARREDDY,KURNOOL vs ITO., WARD-1, NANDYAL
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
NATCO PHARMA LIMITED,HYDERABAD vs ACIT., CIRCLE-5(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI G. MANJUNATHA (Accountant Member)
SRI VALLI SIDHU RICE INDUSTRIES,DAMEGUNTA vs INCOME TAX OFFICER, WARD-1, NELLORE
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
AUROBINDO PHARMA LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
PEDABALLI SUKANYA,ANANTAPUR. vs INCOME TAX OFFICER, WARD-2, CHITTOOR
RAMESH MUNAIAH CHINTAKUNTA,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD
SHRI MANJUNATHA. G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
MUNNUSWAMY RAJESH CHINTAKUNTA,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE 3(4), HYDERABAD vs SV MULTI LOGITECH PRIVATE LIMITED , SECUNDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(4), HYDERABAD vs SV MULTI LOGITECH PRIVATE LIMITED , SECUNDERBAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(4), HYDERABAD vs ZARA INVESTMENTS PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narsimha Chary (Judicial Member)