ITAT Hyderabad Bench
10,989 judgments
HCC CP PL JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
TMEIC INDUSTRIAL SYSTEMS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs RAVI RISHI EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs RAVI RISHI EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs RAVI RISHI EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs RAVI RISHI EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs RAVI RISHI EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs RAVI RISHI EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs RAVI RISHI EDUCATIONAL SOCIETY, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SABIR, SEW 7 PRASAD JV,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-6(1), HYDERABAD
SABIR, SEW & PRASAD JV,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-6(1), HYDERABAD
SABIR , SEW & PRASAD JV,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-6(1), HYDERABAD
MADHUCON SINO HYDRA JV ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MADHUCON SINO HYDRO JV,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MADHUCON SINO HYDRO JV,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD-14(1), HYDERABAD vs MADHUCON SINO HYDRO JV, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, HYDERABAD vs M/S PRESTIGE AVENUES LIMITED, HYDERABAD
INCOME TAX OFFICER, WARD-1, NIZAMABAD vs A S R AGRO INDUSTRIES, NIZAMABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs AARTHIK GREENTECH SOLUTIONS PRIVATE LIMITED, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
MALIHA SYEDA,USA vs ITO (INT TAXN)-2, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI G. MANJUNATHA (Accountant Member)