ITAT Hyderabad Bench
10,989 judgments
LEELA RAM CHOUDHARY,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
LEELA RAM CHOUDHARY,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
ASHOK KUMAR,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
PALLEBOYINA MANJU RANI,HYDERABAD vs ITO., WARD-7(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
IKKA LEARNING FOUNDATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SAYEED AHMED NALBAND,KURNOOL vs ACIT., CIRCLE-1, KURNOOL
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
MOHAMMED MANNAN ABDUL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
ACIT., CIRCLE-9(1), HYDERABAD vs RANGAREDDY DIST JUDL EMPLOYEE MUTUALLY AIDED CO OPERATIVE SOCIETY, HYDERABAD
ACIT., CIRCLE-9(1), HYDERABAD vs RANGAREDDY DIST JUDL EMPLOYEE MUTUALLY AIDED COOPERATIVE SOCIETY, HYDERABAD
VENKATAGIRI PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED,NELLORE vs ITO., WARD-1, NELLORE
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
ACIT, CENTRAL CIRCLE-3(1), HYDERABAD vs SHAKILA BAIG, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD vs PARASURAMAN KARTHIK IYER, CHENNAI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD vs PARASURAMAN KARTHIK IYER , CHENNAI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD vs PARASURAMAN KARTHIK IYER , CHENNAI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD vs PARASURAMAN KARTHIK IYER, CHENNAI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD vs PARASURAMAN KATHIK IYER , CHENNAI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia, Accountant Member आ. अपी.सं / ITA Nos.1796 to 1798/Hyd/2019 & ITA Nos.30 and 31/Hyd/2020 (निर्धारण वर्ष/Assessment Years: 2008-09 to 2010-11) | | Vs. | | :--------------------------- | :---------------------------------- | | Dy. CIT Circle 16(2) Hyderabad (Appellant) | Shri Parasuraman Karthik Iyer, CHENNAI PAN:AFTPK1261M (Respondent) | | राजस्व द्वारा /Revenue by:: | Smt. M. Narmada, CIT (DR) | | :-------------------------- | :--
MADHAVA SMARAKA SEVA SAMITHI,NIZAMABAD vs ITO (EXEMPTIONS), WARD- 1(1), HYDERABAD
SANVIRA FOUNDATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
MYK CHARITABLE FOUNDATION,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
THE ADARSHA BHARATHI FARMERS SERVICE CO-OPERATIVE SOCIETY LIMITED,KANEKAL vs ACIT., CIRCLE-1, KURNOOL
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
