ITAT Hyderabad Bench
10,989 judgments
SRI GANGA CHARITABLE TRUST,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SHESHARAM KUMAWAT,HYDERABAD vs ITO., WARD-8(2), HYDERABAD
us :
INCOME TAX OFFICER, EXEMPTION WARD, TIRUPATI vs SRI SRI SRI PARAMAPITHA SRI VENKAT RAMANACHARY GURUVU CHARITABLE TRUST, DHARMAVARAM
us: “1. The Ld. Addl.CIT(A) erred in law and ignored the fact that the Act provided a facility to the assessee to file Form-10B(Audit Report) belatedly, but such delay in filing Form-10B can only be condoned by the CIT(Exemptions) and not by CIT(A)/Addl.CIT(A).
THE ZOOS AND PARKS AUTHORITY OF TELANGANA, HYDERABAD,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
THE ZOOS AND PARKS AUTHORITY OF TELANGANA, HYDERABAD,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
THE ZOOS AND PARKS AUTHORITY OF TELANGANA, HYDERABAD,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
THE ZOOS AND PARKS AUTHORITY OF TELANGANA, HYDERABAD,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
THE ZOOS AND PARKS AUTHORITY OF TELANGANA, HYDERABAD,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
BROADRIDGE FINANCIAL SOLUTIONS (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE 1(1), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MANE INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE-5(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
DHATRI,SECUNDERABAD vs CIT (EXEMPTION) , HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
MARREDDY MEKALA,WARANGAL vs ITO., WARD-1, WARANGAL
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT, CENTRAL CIRCLE-3(1), HYDERABAD vs SRI CHAITANYA EDUCATIONAL COMMITTE, VIJAYAWADA
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
INFOR (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE 2(1), HYDERABAD
RAMA DEVI TUMMALA,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
DSM SHARED SERVICES INDIA PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
