ITAT Hyderabad Bench
10,989 judgments
IMAGE BROADCASTING INDIA PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX 14(1), HYDERABAD
KISHAN KUMAR AGARWAL,SECUNDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD
TAJ SULTANA,HYDERABAD vs ITO, WARD-13(3), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INCOME TAX OFFICER, WARD-2(1), HYDERABAD vs NARASIMHA REDDY DUTHALA, HYDERABAD
SOWJANYA BASI REDDY,PRODDATUR, A.P. vs INCOME TAX OFFICER, WARD-1 , PRODDATUR
the Tribunal. The assessee has explained the reasons. We are satisfied with the reasons furnished by the assessee and, therefore, condone the delay of 02 days in filing the appeal before the Tribunal and proceed for adjudication.
RAMA REDDY PAGILLA,HYDERABAD vs ITO., WARD-9(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
GOPAL REDDY GUDURU,HYDERABAD vs ITO, WARD-4(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
RAMARAGHAVA REDDY KOLLAREDDY,HYDERABAD vs ACIT., CIRCLE 6(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
PADMA RAVVI,MAHBUBNAGAR vs ITO., WARD-1, MAHBUBNAGAR
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
OSMAN MOHAMMED,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
WE ARE FOR YOU EDUCATIONAL SOCIETY,KHAMMAM vs CIT(EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
AKHILA DEVI JAVVADI,HYDERABAD. vs ITO., WARD-1, KOTHAGUDEM
POWER MECH INFRA PRIVATE LIMITED ,VIJAYAWADA vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD
WARANGAL CLUB,HANAMKONDA vs ITO, WARD-1, WARANGAL
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
USHAKIRON MOVIES PRIVATE LIMITED,RAMOJI FILM CITY vs ACIT., CIRCLE-5(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
MADHAVI TANEERU,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
DCIT., CIRCLE 3(1), HYDERABAD vs SANDOR MEDICAIDS PRIVATE LIMITED, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
BIOGENEX LIFE SCIENCES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 1(1), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD vs GOOD HEALTH AGRO TECH PVT.LTD,, HYDERABAD, HYDERABAD
JAI SHANKER NADIKUDA,HYDERABAD vs ITO., WARD-13(3), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
