ITAT Hyderabad Bench
10,989 judgments
ARBOR CHARITABLE FOUNDATION,KHAMMAM vs ITO., EXEMPTION WARD-1(3), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs EENADU TELEVISION PRIVATE LIMITED, HYDERABAD
ACIT, CIRCLE-5(1), HYDERABAD vs EENADU TELEVISION PRIVATE LIMITED, HYDERABAD
VERTEX OFFSHORE SERVICES PRIVATE LIMITED,HYDERABAD vs DICT, CIRCLE-8(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
INCOME TAX OFFICER, WARD-2, NELLORE vs BATHINA SRILAKSHMI , NELLORE
GOUDA SANKSHEMA SANGAM,HYDERABAD vs ITO., WARD-9(1), HYDERABAD
MILES EDUCATION PRIVATE LIMITED,HYDERABAD vs ITO, WARD-16(3), HYDERABAD
SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON'BLE (Accountant Member)
DELICATESSEN ENGINEERING SERVICES PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE- 8(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
GOWRI SHANKAR GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-2(3), HYDERABAD
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1), HYDERABAD vs S A BUILDERS AND DEVELOPERS, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1) , HYDERABAD vs S A BUILDERS AND DEVELOPERS , HYDERABAD
S A BUILDERS & DEVELOPERS ,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-1(2) , HYDERABAD
S A BUILDERS & DEVELOPERS,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-2(1) , HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
GANGAVARAPU SREENIVASULU NAIDU,BENGALURU vs ITO., WARD-1, NELLORE
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
MUKUNDLAL BAHETI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
SRINIVAS CHEMMALA,WARANGAL vs ITO., WARD-1, WARANGAL
us: 1. The order of the learned CIT(A) is erroneous both on facts and in law;
NATEMS SOLAR POWER PRIVATE LIMITED ,HYDERABAD vs INCOME TAX OFFICER, WARD 16(1), HYDERABAD
EYEGEAR OPTICS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE - 8(1), HYDERABAD
us: On the facts and circumstances of the case and in law, the Ld.CIT(A), NFAC erred in:
EYEGEAR OPTICS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT., CRICLE-8(1), HYDERABAD
VISHWA UTILITES PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE-8(1), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
